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Bombay High Court

Asian Natural Resources (India) Ltd. ... vs Vitol S. A. (Org. Res. /Awd. Holder)( ... on 17 September, 2019

Author: A.K. Menon

Bench: A.K. Menon

                                                                   28-CHS-305-19 & 749-19.doc


Dixit


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION


                               CHAMBER SUMMONS NO.305 OF 2019
                                              IN
                      CHAMBER SUMMONS (LODGING) NO.2284 OF 2016
                                              IN
                            EXECUTION APPLICATION NO.240 OF 2011
                                              IN
                          FOREIGN AWARD DATED 17TH JANUARY 2011

        PNP Maritime Services Pvt. Ltd., Mumbai        ....Applicant-Intervener
           In the matter between
        Asian Natural Resources (I) Ltd., Indore       ....Claimant-Award Debtor
                   V/s.
        Vitol S.A., Geneva and Ors.                    ....Respondents

                                          ALONG WITH

                               CHAMBER SUMMONS NO.749 OF 2019
                                              IN
                               CHAMBER SUMMONS NO.305 OF 2019
                                              IN
                            EXECUTION APPLICATION NO.240 OF 2011
                                              IN
                          FOREIGN AWARD DATED 17TH JANUARY 2011

        Union Bank of India, Mumbai                    ....Applicant-Intervener
           In the matter between
        Asian Natural Resources (I) Ltd., Indore       ....Claimant-Award Debtor
                   V/s.
        Vitol S.A., Geneva and Ors.                    ....Respondents




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                                                              28-CHS-305-19 & 749-19.doc


Mr. R.R. Bhonsale, i/by Mr. Rakesh Agarwal, for the Applicant-Intervener in
CHS/305/2019.

Ms. Sumedha Sawant, with Mr. Nainesh Amin, for the Applicant in
CHS/749/2019.

Mr. Zal Andhyarujina, i/by Bose and Mitra and Co., for the Award Holder.

Mr. Vivek Upadhyay, i/by Ms. Neeta Parikh, for Respondent No.4.

Ms. Kavita Ambekar, 1st Assistant to Court Receiver, is present.



                                         CORAM : A.K. MENON, J.

DATED : 17TH SEPTEMBER, 2019.

P.C. :

1. At the request of Ms. Sumedha Sawant appearing on behalf of the applicant in Chamber Summons No.749 of 2019, stand over to 24 th September 2019. It is made clear that no further adjournment will be granted.
2. Reply and rejoinder to the chamber summons to be filed by 20 th September 2019.

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