Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(3)(a) in Uttar Pradesh Private Universities Act, 2019 (a)to review from time to time, the broad policies and programmes of the University and suggest measures for the working, improvement and development of the University;