Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tripura - Subsection

Section 9(4)(iii) in The Tripura Courts Stenographers' Service Rules, 1983

(iii)The control over the members of the service in any judgeship with regard to posting, transfers, disciplinary matters and seniority shall be vested in the respective District Judge: