Supreme Court - Daily Orders
Commissioner Of Customs vs M/S Vj Traders on 11 January, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.20 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 44586/2018
(Arising out of impugned final judgment and order dated 24-07-2017
in CA No. 3913/2012 passed by the Custom Excise Service Tax
Appelate Tribunal)
COMMISSIONER OF CUSTOMS Petitioner(s)
VERSUS
M/S VJ TRADERS Respondent(s)
( IA No.184970/2018-CONDONATION OF DELAY IN FILING and IA
No.184971/2018-STAY APPLICATION )
Date : 11-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Arijit Prasad, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the appeal.
Tag with C.A.nO. 7147 OF 2011.
(NEELAM GULATI) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.01.12 12:52:27 IST Reason: