Section 16(3)(a) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(a)which is not complete in all respects and does not conform to the requirements in the and the requirements specified in these regulations;

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