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State of Rajasthan - Section

Section 51 in The Rajasthan Distilleries Rules, 1977

51. Receptacles to be used for wash and spirit.

- Vessels used as receptacles for wash and spirit may be constructed of any material approved by the Excise Commissioner; they shall be of regular shape and covered vessels shall be fitted with proper man-holes. In the case of every vessel proper arrangements shall be made for gauging by dipping rod and tables shall be provided showing the number of litres contained in each vessel when filled to every 1/5th of one centimeter. When the wet method of gauging is applied to any vessel a permanent dipping rod of a pattern approved by the Excise Commissioner must be provided by the distiller and fixed by him to such vessel in a manner approved by the Excise Commissioner.No gauging rod shall be brought into use till it has been verified and approved by the officer-in-charge.