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[Cites 0, Cited by 0] [Section 597] [Entire Act]

State of Odisha - Subsection

Section 597(5) in Orissa Municipal Rules, 1953

(5)As soon as famine is declared by the Government and if so directed by them a Council shall start the execution of any work or works as specified by Government. The expenditure under famine relief works shall be met from the municipal fund.The Supply of Copies of Records