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Allahabad High Court

Ashok Kumar Kanojia vs State Of U.P. And Others on 4 January, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 26

Case :- WRIT - A No. - 41928 of 1992

Petitioner :- Ashok Kumar Kanojia
Respondent :- State Of U.P. And Others
Petitioner Counsel :- J.N.Verma
Respondent Counsel :- S.C.

Hon'ble Shishir Kumar,J.

This writ petition has been filed for quashing the order dated 25.8.1992 and 1.10.1992 by which the services of the petitioenr have come to an end being an adhoc employee for 89 days .

In view of the seettled principle the petitioner has got no right to the post. The writ petion is hereby dismissed. No order is passed as to costs.

Order Date :- 4.1.2010 V.Sri/-