Allahabad High Court
Ashok Kumar Kanojia vs State Of U.P. And Others on 4 January, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 41928 of 1992 Petitioner :- Ashok Kumar Kanojia Respondent :- State Of U.P. And Others Petitioner Counsel :- J.N.Verma Respondent Counsel :- S.C. Hon'ble Shishir Kumar,J.
This writ petition has been filed for quashing the order dated 25.8.1992 and 1.10.1992 by which the services of the petitioenr have come to an end being an adhoc employee for 89 days .
In view of the seettled principle the petitioner has got no right to the post. The writ petion is hereby dismissed. No order is passed as to costs.
Order Date :- 4.1.2010 V.Sri/-