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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(d) in Assam Public Procurement Act, 2017

(d)any entity or board or corporation or authority or society or trust or autonomous entity (by whatever name called) established or constituted by an Act of the State Legislature or an entity owned or controlled by the State Government;