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State of Odisha - Section

Section 11 in The Orissa Homoeopathic Regulations, 1972

11.

The question paper shall be delivered by the question setter in person to the President or sent to him registered post insured for Rs. 100 in a sealed double, cover on or before the date, prescribed by the Examination Sub-Committee. Question setters-must seal any packet containing draft question, using seat which can be identified and enclose them in a cloth lined envelop. No copy of the question set shall be retained by the question setter for which he shall have to give an undertaking in the prescribed Form No. 6. The question papers after they are printed should be kept in custody of the President till they are sent out to the Presiding Officer of the Examination centre concerned. After getting the question papers printed the President shall forward them in a double sealed cover by registered post or through person at the proper time to the Presiding Officer of the Examination centre.