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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(iii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(iii)to lay before the State Government annually a full statement of the financial requirement of all branches of the University;