Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 265(2)] [Section 265] [Entire Act]

State of Tamilnadu - Subsection

Section 265(2)(b) in Chennai City Municipal Corporation Act, 1919

(b)close or fill up such place or enclose it with a substantial wall or fence.