Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 17 December, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~12 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A.9860/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through: Ms. D. Neetica Sharma, Adv.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
LIMITED ..... Respondent
Through: Mr. Sandeep Bajaj and Mr.
Devansh Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 17.12.2021
1. Pleadings in this matter are complete.
2. List for disposal on 14th January, 2022.
C. HARI SHANKAR, J DECEMBER 17, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.12.2021 12:01:53