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Chattisgarh High Court

H.L. Hidco vs State Of Chhattisgarh on 23 August, 2022

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                  WPS No. 5463 of 2022

                       H.L. Hidco Vs. State of Chhattisgarh & others




23.08.2022

Mr. Abhyuday Singh, counsel for the petitioner.

Ms. Hamida Siddiqui, Dy. A.G. for the State. Learned counsel for the petitioners prays for and is granted a week's time to remove the default.

List this case after a week.

Sd/-

(Narendra Kumar Vyas) Judge Arun