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Bombay High Court

Sunil Ambaji Sakpal vs Deputy Collector (Acquisition) Raigad ... on 12 December, 2018

Author: M.S.Karnik

Bench: Naresh H. Patil, M.S.Karnik

                                                                           12.wp 9882.15.doc

Urmila Ingale

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION


                                  WRIT PETITION NO. 9882 OF 2015

                 Bhalchandra Dattatrey Phatak And Ors ....Petitioner
                      V/S
                 Deputy Collector (Acquisition) And Ors ....Respondents

                                            WITH
                                  WRIT PETITION NO. 3734 OF 2016
                                            ALONG WITH
                                  CIVIL APPLICATION STAMP NO. 27518 OF 2018

                 Shri. Vidhyadhar Janardan Joshi              ....Petitioner
                       V/S
                 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents

                                           WITH
                                  WRIT PETITION NO. 8856 OF 2015

                 Avinash Haribhau Patil And Ors.              ....Petitioner
                      V/S
                 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents

                                           WITH
                                  WRIT PETITION NO. 8862 OF 2015

                 Sunil Maruti Ghonge And Anr. .               ...Petitioner
                       V/S
                 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents




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                            WITH
                  WRIT PETITION NO. 9883 OF 2015
                            ALONG WITH
                  CIVIL APPLICATION NO. 966 OF 2016

 Madhukar Ragho Hadage And Ors                     ....Petitioner
      V/S
 Deputy Collector (Acquisition) And Ors            ....Respondents

                           WITH
                  WRIT PETITION NO. 9884 OF 2015

 Mohan Govind Patil And Ors                        ...Petitioner
      V/S
 Deputy Collector (Acquisition) And Ors            ....Respondents

                        WITH
              WRIT PETITION NO. 9885 OF 2015
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 25116 OF 2016

 Vasant Gotiram Gudekar And Ors                     ....Petitioner
      V/S
 Deputy Collector (Acquisition) And Ors            ....Respondents

                           WITH
                  WRIT PETITION NO. 9886 OF 2015

 Vasant Gotiram Gudekar And Ors                    ....Petitioner
      V/S
 Deputy Collector (Acquisition) And Ors            ...Respondents

                           WITH
                  WRIT PETITION NO. 9887 OF 2015

 Bharat Dagadu Kadam And Ors.                       ....Petitioner
      V/S
 Deputy Collector (Acquisition) Raigad

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 Alibaug And Ors.                                 ....Respondents

                           WITH
                  WRIT PETITION NO. 9888 OF 2015

 Baliram Lahu Bhaud And Ors.                      ...Petitioner
       V/S
 Deputy Collector (Acquisition) Raigad
 Alibaug and Ors.                                 ....Respondents

                        WITH
              WRIT PETITION NO. 9889 OF 2015
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33380 OF 2018
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33381 OF 2018
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33419 OF 2018
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33424 OF 2018
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33426 OF 2018
                        ALONG WITH
         CIVIL APPLICATION STAMP NO. 33435 OF 2018

 Laxman Narayan Divekar And Ors.                  ...Petitioner
       V/S
 Deputy Collector (Acquisition) Raigad
 Alibaug And Ors.                                 ....Respondents


                           WITH
                  WRIT PETITION NO. 11138 OF 2015

 Yogesh Balkrishna Dhamale And Ors.           ....Petitioner
 V/S
 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents


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                       WITH
            WRIT PETITION NO. 11513 OF 2015
 Vitthal Rama Pawar (katkari) And Ors.        ....Petitioner
 V/S
 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents

                        WITH
          WRIT PETITION NO. 11515 OF 2015

 Sunil Ambaji Sakpal                          ....Petitioner
       V/S
 Deputy Collector (Acquisition) Raigad And Ors. ....Respondents


 Shri C.M. Korde, Senior Counsel i/by Mr.Rajendra Deshmukh
 and Mr.Shashi Varma, Mr.Devidas Jadhav I/b Mr.Shriram
 Kulkarni, for Petitioners

 Shri P.P. Kakade, AGP for State.


                  CORAM : NARESH H. PATIL, CHIEF JUSTICE &
                          M.S.KARNIK, J.

DATE : 12th DECEMBER, 2018 P.C. :

Learned AGP submitted that against the judgment delivered by the Division Bench of Nagpur Bench of this Court in Writ Petition No.6884 of 2015, State has preferred SLP. Learned AGP on instructions further submitted that the Apex Court has stayed the order passed by the Nagpur Bench of this 4/5 ::: Uploaded on - 17/12/2018 ::: Downloaded on - 27/12/2018 05:48:20 :::
12.wp 9882.15.doc Court.

List the matter on 06/02/2019.

Ad-interim relief granted earlier to continue till then.

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