Section 33(1)(a) in State Land Acquisition Act, 1990 (1934 A.D.)

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(a) in State Land Acquisition Act, 1990 (1934 A.D.)

(a)order the money to be invested in the purchase of other lands to be held under the like title and conditions of ownership as the land in respect of which such money shall have been deposited was held ; or

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State of Jammu-Kashmir - Subsection

Section 33(1)(a) in State Land Acquisition Act, 1990 (1934 A.D.)