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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(z) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(z)"Maximum Allowable Working Pressure" means the maximum gauge pressure permissible at the top of equipment, a container or a pressure vessel while operating at design temperature;