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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 3 ... vs M/S Nirma Credit And Capital Pvt Ltd on 23 April, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.31                            COURT NO.6                SECTION III

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 12855/2018

     (Arising out of impugned final judgment and order dated 31-08-2017
     in ITA No. 514/2017 passed by the High Court of Gujarat at
     Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX 3 AHMEDABAD                       Petitioner(s)

                                                  VERSUS

     M/S NIRMA CREDIT AND CAPITAL PVT LTD                             Respondent(s)

     (With IA No.54891/2018-CONDONATION OF DELAY IN FILING and IA
     No.54892/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 23-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Ms. Pinky   Anand, ASG.
                                   Mr. H. R.   Rao, Adv.
                                   Ms. Anita   Sahni, Adv.
                                   Ms. Kirti   Dua, Adv.
                                   Mrs. Anil   Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

To be tagged along with SLP (C)No. 9638/2018.

(NIDHI AHUJA) (MALA KUMARI SHARMA) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by NIDHI AHUJA Date: 2018.04.24 16:22:15 IST Reason: