Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 3 ... vs M/S Nirma Credit And Capital Pvt Ltd on 23 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.31 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 12855/2018
(Arising out of impugned final judgment and order dated 31-08-2017
in ITA No. 514/2017 passed by the High Court of Gujarat at
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 3 AHMEDABAD Petitioner(s)
VERSUS
M/S NIRMA CREDIT AND CAPITAL PVT LTD Respondent(s)
(With IA No.54891/2018-CONDONATION OF DELAY IN FILING and IA
No.54892/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 23-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Ms. Pinky Anand, ASG.
Mr. H. R. Rao, Adv.
Ms. Anita Sahni, Adv.
Ms. Kirti Dua, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be tagged along with SLP (C)No. 9638/2018.
(NIDHI AHUJA) (MALA KUMARI SHARMA) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by NIDHI AHUJA Date: 2018.04.24 16:22:15 IST Reason: