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[Cites 0, Cited by 0] [Section 24B(1)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(1)(a) in University of Rajasthan Act, 1946

(a)for the Faculties of Arts, Science, Social Sciences and Commerce :-
(i)University Professors or Principals of Post-Graduate Colleges.
(ii)University Reader in subjects in which there are no University Professors.