Section 14(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)has been removed or dismissed from the service of the Central or State Government or of a local authority or of a corporation or company owned or controlled by the Central or State Government, or

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State of Tamilnadu - Subsection

Section 14(1)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978