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[Cites 0, Cited by 0] [Section 607C(1)] [Section 607C] [Entire Act]

State of Telangana - Subsection

Section 607C(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)coercing or intimidating or threatening directly or indirectly threatening any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote;