Bombay High Court
Cethar Ltd. (Formerly Known As Cethar ... vs M/S. Sinewave Biomass Power Pvt. Ltd on 3 September, 2018
Before : SHRI. S.T. KAPSE
Addl. Registrar (O.S.) /
Addl. Prothonotary and Senior Master
Date : 3rd September, 2018
CALLED FOR HEARING AND FINAL DISPOSAL
8) CHOL/854/2018 Ms. Trupti Gohil, Advocate for Appellant
COMAP/147/17 P.C. : The present Chamber Order for discharge
CARBP/23/2017
is taken out by Advocate for Appellant.
It is informed that by Order dated
04.06.2018 the main Appeal in which the
present Chamber Order is taken out is
dismissed.
In view thereof, nothing survives in the
present Chamber Order. Chamber Order
disposed of accordingly.
Addl. Registrar (O.S.) /
Addl. Prothonotary and Senior Master
03.09.2018
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