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Bombay High Court

Cethar Ltd. (Formerly Known As Cethar ... vs M/S. Sinewave Biomass Power Pvt. Ltd on 3 September, 2018

                                        Before :       SHRI. S.T. KAPSE
                                                       Addl. Registrar (O.S.) /
                                                       Addl. Prothonotary and Senior Master


                                        Date      :    3rd September, 2018

              CALLED FOR HEARING AND FINAL DISPOSAL

8)   CHOL/854/2018 Ms. Trupti Gohil, Advocate for Appellant
     COMAP/147/17              P.C. :       The present Chamber Order for discharge
     CARBP/23/2017
                                            is taken out by Advocate for Appellant.

                                            It    is    informed       that     by     Order       dated
                                            04.06.2018 the main Appeal in which the
                                            present Chamber Order is taken out is
                                            dismissed.

                                            In view thereof,          nothing survives in the
                                            present Chamber Order. Chamber Order
                                            disposed of accordingly.




                                                            Addl. Registrar (O.S.) /
                                                 Addl. Prothonotary and Senior Master
03.09.2018
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