Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(2)(iii) in The West Bengal Highways Act, 1964 (iii)any land in the possession of the State Government or any other authority adjoining such highway, used or intended to be used for purposes of the highway;