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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(w) in Bihar Factories Rules, 1950

(w)"Roller Printing Machine" means a machine used for printing fabrics consisting of a large central cylinder, of pressure bowl, around the lower part of the perimeter of which is having a color through a furnisher roller, doctor blades, etc.