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[Cites 0, Cited by 0] [Section 202(13)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(13)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)Leave on termination of engagement of Short Service Commission Officers. - Promotion in replacement shall not be permissible during the period of leave on termination of engagement granted to Short Service Commission Officers.