(3)"Carriage" means any wheeled vehicle with springs or other appliances acting as springs of a kind ordinarily used for conveyance of human beings and includes jin-rlckshaws, cycle rickshaws bicycles tricycles but does not include perambulators and In particular does not include any motor 'vehicle as defined in the Assam Motor Vehicles Taxation, Act, 1936 (Act I of 1936);
