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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2) in The Prisons Act, 1894

(2)No person shall under this section be punished twice for the same offence.
[Madhya Pradesh]In its application to the State of Madhya Pradesh, in Section 54, sub-S. (2) shall be omitted.Madhya Pradesh Act 40 of 1961, Section 3 and Sch. (w.e.f. 1-2-1962).