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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(1)The Draft Land Use Map prepared by the ................................. Development Authority, a copy of which is attached hereto for the area described in the Schedule below, is hereby published under sub-rule (3) of Rule 16 of the rules framed under the Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018.