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[Cites 0, Cited by 0] [Section 33A] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 33A(7) in Arunachal Pradesh Municipal Election Rules, 2011

(7)The day to day account maintained shall be made available for inspection at any time during the process of election to the Municipal Returning Officer or any other officer authorised by him/her.