Madhya Pradesh High Court
Primus Chemicals Ltd. Thru.Sanjeev ... vs Process Units Through Pradeep Hundle on 16 August, 2017
MCC-202-2017 (PRIM US CHEMICALS L TD. T HRUSANJEE V KRA WA T Vs PROCESS UNITS THROUGH PRADEEP H UNDLE) 16-08-2017 Applicant present in person. Ms. Bharati Lakkad learned counsel for respondent prays for
time to file Vakalatnama. List on 12/9/2017. (PRAKASH SHRIVASTAVA) JUDGE