Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(f) in West Bengal Land Reforms Act, 1955

(f)enforcing or executing orders including an order for restoration of possession as if such orders were decrees of a Civil Court, and