Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Bihar - Subsection Section 41(3) in Rules under the Pharmacy Act, 1948 (3)A statement of the names of the persons so restored to the Register during a month shall be submitted by the Registrar to the Executive Committee at its next meeting for confirmation.
