Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in West Bengal Legislature (Removal of Disqualifications) Act, 2007 1. Short title and commencement. (1)This Act may be called the West Bengal Legislature (Removal of Disqualifications) Act, 2007.(2)It shall come into force at once.
