Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Andhra Pradesh - Subsection Section 75(9) in Andhra Pradesh Goods and Services Tax Act, 2017 (9)The interest on the tax short paid or not paid shall be payable whether or not specified in the order determining the tax liability.
