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State of Odisha - Section

Section 6 in The Orissa Homoeopathic Regulations, 1972

6.

No examiner shall enter into communication with any candidate or any matter in connection with the examination. Any examinee approaching an examiner directly or indirectly in connection with his examination should be reported to the Faculty. On receipt of such report the Faculty may take actions as deemed proper.[If an examiner fails to report such an occurrence, action, as deemed fit, maybe taken against him.] [Inserted vide Orissa Gazette Part-VII/8.8.1975.]