Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 53 in Mahatma Gandhi University Act 1985 53. Definitions. - In this 'Chapter -(a). "corporate management" means an educational agency which manages more than one private college;(b). "unitary management" means an educational agency which manages a private college.
