Section 9 in The West Bengal Prohibition Of Audio-Video Piracy Act, 2013
9. Power to remove difficulties.—
If any difficulty arises in giving effect to the provisions of this Act , the State Government may take such steps or issue such orders not inconsistent with this Act as may be necessary for the removal of the difficulty:Provided that no such order shall be made after the expiry of a period of two years from the date of commencement of this Act .
