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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Jharkhand - Subsection

Section 205(d) in Bihar Education Code, 1961

(d)that it does not maintain a satisfactory standard of discipline or employs any teacher who takes part in political agitation directed against the authority of Government or who endeavours to inculcate opinions tending to excite feelings of political disloyalty or disaffection among the pupils or to create hatred between the different classes of the residents of the Indian Union;