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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1)(b) in The Andhra Pradesh State Agricultural Council Act, 2020

(b)that the staff, equipment, accommodation, training and other facilities for instruction and training provided in such Agricultural/Horticultural Institution do not confirm to the standards as may be prescribed, the Council shall send a statement to that effect to the Government.