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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

(1)The Member-Secretary shall place before the Committee the plans received from the Constituent Local Bodies of the Committee for their consideration. After consideration, these plans shall be prepared by the Member-Secretary for the District as a whole;