Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Surender Man vs The State (Nct Of Dlehi) & Ors on 8 February, 2019

Author: A.K. Pathak

Bench: A.K. Pathak

$~13
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 2188/2018
       SURENDER MAN                                        ..... Petitioner
                   Through             Mr. Sameer Chandra and Mr. Rajesh
                                       Kaushik, Advocates

                          versus

       THE STATE (NCT OF DLEHI) & ORS.             ..... Respondents
                     Through    Mr. Mukesh Kumar, APP for the
                                State with Inspr. Meena Yadav, P. S.
                                Palam Village
                                Ms. Sunia Arora, Advocate for
                                respondent no. 2 along with
                                respondent no.2
                                Mr. Naved Johar, Advocate for
                                respondent nos. 3, 4 and 6 along with
                                respondent no. 6 in person
       CORAM:
       HON'BLE MR. JUSTICE A.K. PATHAK
                     ORDER

% 08.02.2019 Reply, if any, be filed by the respondent nos. 2 to 6 within four weeks. Rejoinder, if any, be filed within four weeks thereafter.

List on 31st May, 2019.

A.K. PATHAK, J FEBRUARY 08, 2019 b