Delhi High Court - Orders
Surender Man vs The State (Nct Of Dlehi) & Ors on 8 February, 2019
Author: A.K. Pathak
Bench: A.K. Pathak
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2188/2018
SURENDER MAN ..... Petitioner
Through Mr. Sameer Chandra and Mr. Rajesh
Kaushik, Advocates
versus
THE STATE (NCT OF DLEHI) & ORS. ..... Respondents
Through Mr. Mukesh Kumar, APP for the
State with Inspr. Meena Yadav, P. S.
Palam Village
Ms. Sunia Arora, Advocate for
respondent no. 2 along with
respondent no.2
Mr. Naved Johar, Advocate for
respondent nos. 3, 4 and 6 along with
respondent no. 6 in person
CORAM:
HON'BLE MR. JUSTICE A.K. PATHAK
ORDER
% 08.02.2019 Reply, if any, be filed by the respondent nos. 2 to 6 within four weeks. Rejoinder, if any, be filed within four weeks thereafter.
List on 31st May, 2019.
A.K. PATHAK, J FEBRUARY 08, 2019 b