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[Cites 0, Cited by 0] [Section 28(23)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(23)(a) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(a)be in default of any of the terms and conditions imposed on him by agreement or as a result of his registration under Registration Rules, 1963;