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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

(2)If at any time during the course of a meeting, the number of members present falls short of the required quorum the Chairman shall, after waiting for a period of not less than thirty minutes adjourn the meeting to some other day fixing the time and place as he thinks convenient.