Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(5) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961 (5)The Returning Officer may at any time correct any clerecal, printing or typing error in the list.
