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State of Madhya Pradesh - Section

Section 9 in The Madhya Pradesh Cattle Diseases Rules, 1961

9. Officers authorised to check permits.- The persons in charge of the cattle shall produce the permit granted under Section 7 of the Act whenever required to do so by any of the following officers :

Collector, Sub-Divisional Officer, Tahsildar, District Superintendent of Police, Deputy Superintendent of Police, Circle Inspector of Police, Extra-Assistant Conservator of Forests, Forest Ranger, Director of Veterinary Services, Deputy Director of Veterinary Services, Assistant Director of Veterinary Services, Veterinary Inspector, District Livestock Officer, Veterinary Assistant Surgeon, Veterinary Supervisor, Sub-Veterinary Assistant Surgeon and Stock Supervisor.