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Supreme Court - Daily Orders

The Divisional Manager Oriental ... vs A.S. Krishnan on 29 August, 2023

Bench: Pamidighantam Sri Narasimha, Sudhanshu Dhulia

     ITEM NO.55                              COURT NO.16                SECTION XI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31758/2023

     (Arising out of impugned final judgment and order dated 23-01-2023
     in OP (MAC) No. 13/2023 passed by the High Court Of Kerala At
     Ernakulam)

     THE DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD. Petitioner(s)

                                                    VERSUS

     A.S. KRISHNAN & ORS.                                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.169323/2023-CONDONATION OF DELAY
     IN FILING and IA No.169324/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 29-08-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)

                                       Ms. Archana Pathak Dave, AOR
                                       Ms. Kumar Prashant, Adv.
                                       Mr. Avnish Dave, Adv.
                                       Mr. Vaibhav Dwivedi, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Issue notice on the application for condonation of delay as well as on the special leave petition.

2. Tag with SLP(C) Nos. 8412-8413 of 2023.

Signature Not Verified Digitally signed by Deepak Singh Date: 2023.08.29 17:12:53 IST Reason:
     (DEEPAK SINGH)                                                    (ANJU KAPOOR)
     COURT MASTER (SH)                                                COURT MASTER (NSH)