Supreme Court - Daily Orders
The Divisional Manager Oriental ... vs A.S. Krishnan on 29 August, 2023
Bench: Pamidighantam Sri Narasimha, Sudhanshu Dhulia
ITEM NO.55 COURT NO.16 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31758/2023
(Arising out of impugned final judgment and order dated 23-01-2023
in OP (MAC) No. 13/2023 passed by the High Court Of Kerala At
Ernakulam)
THE DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD. Petitioner(s)
VERSUS
A.S. KRISHNAN & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.169323/2023-CONDONATION OF DELAY
IN FILING and IA No.169324/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 29-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s)
Ms. Archana Pathak Dave, AOR
Ms. Kumar Prashant, Adv.
Mr. Avnish Dave, Adv.
Mr. Vaibhav Dwivedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice on the application for condonation of delay as well as on the special leave petition.
2. Tag with SLP(C) Nos. 8412-8413 of 2023.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.08.29 17:12:53 IST Reason: (DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)