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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Telangana - Subsection

Section 68(2)(a) in Telangana Forest Act, 1967

(a)declaring by which forest officer or class of forest officers, the powers conferred or duties imposed by or under this Act on a forest officer shall be exercised or performed;