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Gujarat High Court

Seventh-Day Adventist Higher ... vs Fee Revision Committee on 27 September, 2019

Author: Biren Vaishnav

Bench: Biren Vaishnav

          C/SCA/25464/2019                                 ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            F/SPECIAL CIVIL APPLICATION NO. 25464 of 2019

==========================================================
        SEVENTH-DAY ADVENTIST HIGHER SECONDARY SCHOOL
                             Versus
                    FEE REVISION COMMITTEE
==========================================================
Appearance:
MRS KALPANA K RAVAL(1046) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV

                             Date : 27/09/2019

                              ORAL ORDER

Though sufficient time was granted, Office Objections are not removed. Hence, the petition stand dismissed.

(BIREN VAISHNAV, J) Bimal Page 1 of 1 Downloaded on : Sat Sep 28 23:47:20 IST 2019