Gujarat High Court
Seventh-Day Adventist Higher ... vs Fee Revision Committee on 27 September, 2019
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/25464/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/SPECIAL CIVIL APPLICATION NO. 25464 of 2019
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SEVENTH-DAY ADVENTIST HIGHER SECONDARY SCHOOL
Versus
FEE REVISION COMMITTEE
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Appearance:
MRS KALPANA K RAVAL(1046) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 27/09/2019
ORAL ORDER
Though sufficient time was granted, Office Objections are not removed. Hence, the petition stand dismissed.
(BIREN VAISHNAV, J) Bimal Page 1 of 1 Downloaded on : Sat Sep 28 23:47:20 IST 2019