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Rajasthan High Court - Jodhpur

State Of Rajasthan vs Bheru Singh Sisodiya on 9 August, 2019

Bench: S. Ravindra Bhat, Dinesh Mehta

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
             1. D.B. Spl. Appl. Writ No. 645/2019

1.     The   State      Of     Rajasthan,         Through        The     Secretary,
       Department Of Mines And Geology, Government Of
       Rajasthan, Jaipur.
2.     The Director, Directorate Of Mines And Geology, Udaipur.
3.     Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                   ----Appellants
                                    Versus
Priti Sharma W/o Shri Ramesh Sharma, Aged About 60 Years,
Resident Of 157, 2Nd C Road, Jodhpur (Raj.).
                                                                  ----Respondent
                              Connected With
             2. D.B. Spl. Appl. Writ No. 636/2019
1.     State Of Rajasthan, Through The Principal Secretary To
       The Government Of Rajasthan, Mines Department, Jaipur.
2.     The Additional Director (Mines), Mines And Geology
       Department, Jaipur Zone, Jaipur.
3.     The   Assistant       Mining      Engineer,        Mines    And     Geology
       Department, Gotan District, Nagaur.
                                                                   ----Appellants
                                    Versus
Mukesh Gurjar S/o Shri Kanhaiya Lal Gurjar, Aged About 35
Years, Resident Of Harsolav Tehsil Merat, District Nagaur.
                                                                  ----Respondent
             3. D.B. Spl. Appl. Writ No. 646/2019
1.     State Of Rajasthan, Through Principal Secretary To
       Government, Mines Department, Government Secretariat,
       Jaipur.
2.     The Director, Mines And Geology Department, Khanij
       Bhawan, Udaipur.
3.     The Mining Engineer, Mines And Geology Department,
       Sojat City.
                                                                   ----Appellants
                                    Versus



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M/s. Jainil Mines And Minerals, Registered Partnership Firm
Having Its Registered Office At 234, Ist Floor, Lohia Bazaar,
Panch Batti, Ekta Circle, Beawar, District Ajmer, Through Its
Partner, Jagdish Prasad Soliwal S/o Shri Nand Lal Ji, Aged About
55 Years, R/o Nand Bhawan, Teja Chowk, Beawar.
                                                                    ----Respondent
            4. D.B. Spl. Appl. Writ No. 647/2019
1.    The     State      Of     Rajasthan,         Through        The     Secretary,
      Department Of Mines And Geology, Government Of
      Rajasthan Jaipur
2.    The Director, Directorate Of Mines And Geology, Udaipur
3.    Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                       ----Appellants
                                     Versus
Monika Sharma W/o Shri Sanjay Nagar, Aged About 33 Years,
Resident Of A-193, Shastri Nagar, Jodhpur (Raj.)
                                                                    ----Respondent
            5. D.B. Spl. Appl. Writ No. 653/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Udaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Udaipur.
                                                                       ----Appellants
                                     Versus
Sarvshree   Himgauri          Enterprises,        Office     At   263,     Vaishnav
Bhawan, Village Post Jewana, Tehsil Malvi, Dist. Udaipur Through
Authorized Signatory M.d. Vaishnav S/o Shri Mahadev Das
Vaishnav.
                                                                    ----Respondent
            6. D.B. Spl. Appl. Writ No. 654/2019
1.    State Of Rajasthan, Through The Principal Secretary,

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       Department         The      Government            Of        Rajasthan,    Mines
       Department, Jaipur.
2.     The     Director       Of    Mines       And       Geology         Department,
       Rajasthan, Udaipur.
3.     Mining    Engineer,          Mines       And      Geology          Department,
       Pratapgarh.
                                                                         ----Appellants
                                      Versus
M/s. Dhartidhan Mines And Minerals, A Registered Partnership
Firm Thorugh Its Partner Wasim Ahmed S/o Shri Ghulam Rasool
Aged About 38 Years, Resident Of S.d.m. Court, Nimbahera,
District Chittorgarh.
                                                                      ----Respondent
             7. D.B. Spl. Appl. Writ No. 657/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government               Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines        Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                         ----Appellants
                                      Versus
Ashok Kumar Choudhary S/o Shri Manna Ram Choudhary, Aged
About 47 Years, R/o Mahesh Bas, Tehsil Phoolera, District Jaipur.
                                                                      ----Respondent
             8. D.B. Spl. Appl. Writ No. 661/2019
1.     State Of Rajasthan, Through The Secretary, Department
       Of Mines And Geology, Government Of Rajasthan, Jaipur.
2.     The Director, Directorate Of Mines And Geology, Udaipur.
3.     The Superintending Mining Engineer, Udaipur.
4.     The Additional Director, Mines And Geology Department,
       Jodhpur Zone, Jodhpur.
                                                                         ----Appellants
                                      Versus


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Sharwan Singh S/o Bhanwar Singh, Aged About 49 Years, Bharat
Public School, Village And Post Tarapura Via Katrathal, District
Sikar.
                                                                       ----Respondent
               9. D.B. Spl. Appl. Writ No. 694/2019
1.       State Of Rajasthan, Through The Principal Secretary,
         Mines      Department,              Government              Of      Rajasthan,
         Secretariat, Jaipur.
2.       The     Joint      Secretary         (Mines),         Mines       Department,
         Government Of Rajasthan, Secretariat, Jaipur.
3.       The Director, Mines And Geology Department, Directorate,
         Khanij Bhawan, Udaipur.
4.       The Additional Director (Mines), Mines And Geology
         Department, Jaipur Zone, Jaipur.
5.       The Mining Engineer, Mines And Geology Department,
         Nagour.
                                                                          ----Appellants
                                        Versus
M/s. Daisy Natural Minerals Pvt. Ltd., Through Its Director Shri
Balvinder Singh Hoda S/o Shri Gurubachan Singh Hoda, Aged 47
Years, R/o 207, 2Nd Floor, Samriddhi Complex, Opp. Krishi Upaz
Mandi, Udaipur (Raj.).
                                                                       ----Respondent
               10. D.B. Spl. Appl. Writ No. 700/2019
1.       State Of Rajasthan, Through The Principal Secretary,
         Mines      Department,              Government              Of      Rajasthan,
         Secretariat, Jaipur.
2.       The     Joint      Secretary         (Mines),         Mines       Department,
         Government Of Rajasthan, Secretariat, Jaipur.
3.       The Director, Mines And Geology Department, Directorate,
         Khanij Bhawan, Udaipur.
4.       The Mining Engineer, Mines And Geology Department,
         Udaipur.
                                                                          ----Appellants
                                        Versus
Meenakshi Jangid W/o Naresh Jangid, Aged About 43 Years, R/o
Of Sector 7 Vistar, New Power House Road, Jodhpur, Raj.
                                                                       ----Respondent

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              11. D.B. Spl. Appl. Writ No. 705/2019
1.      State Of Rajasthan, Through The Principal Secretary,
        Mines      Department,              Government              Of      Rajasthan,
        Secretariat, Jaipur
2.      The     Joint      Secretary         (Mines),         Mines       Department,
        Government Of Rajasthan, Secretariat, Jaipur
3.      The Director, Mines And Geology Department, Directorate,
        Khanij Bhawan, Udaipur.
4.      The Mining Engineer, Mines And Geology Department,
        Jaisalmer.
                                                                         ----Appellants
                                       Versus
Gaje Singh Gaur S/o Shri Laxman Singh Gaur, Aged About 52
Years, R/o 256, 4 Krishna Mandir Road, Bhagat Ki Kothi, Jodhpur
(Raj)
                                                                      ----Respondent
              12. D.B. Spl. Appl. Writ No. 719/2019
1.      State Of Rajasthan, Through The Principal Secretary,
        Mines      Department,              Government              Of      Rajasthan,
        Secretariat, Jaipur
2.      The     Joint      Secretary         (Mines),         Mines       Department,
        Government Of Rajasthan, Secretariat, Jaipur
3.      The Director, Mines And Geology Department, Directorate,
        Khanij Bhawan, Udaipur.
4.      The Additional Director (Mines), Mines And Geology
        Department, Udaipur Zone, Udaipur.
5.      The Mining Engineer, Mines And Geology Department,
        Udaipur.
                                                                         ----Appellants
                                       Versus
M/s Saksham Earth Mining Company Pvt Ltd, 26, Fatehpura, Kalu
Singh Ji Ki Bari, Above Shree Nath Guest House, Udaipur,
Rajasthan Through Its Power Of Attorney Holder Hem Raj
Banthia S/o Late Shri Surajmal Ji Bathia, Aged 69 Years, R/o
104, Rajhansh Complex, Bedla Road, Badgaon, Udaipur.
                                                                      ----Respondent
              13. D.B. Spl. Appl. Writ No. 724/2019
1.      State Of Rajasthan, Through The Secretary, Department

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       Of Mines And Geology, Government Of Rajasthan, Jaipur.
2.     The Director, Directorate Of Mines And Geology, Udaipur.
3.     The Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                        ----Appellants
                                      Versus
Smt. Sunita W/o Shri Bhagwati Lal Parajapat, By Caste Parajapat
Age Years, R/o 253, Gulab Halwa Ki Gali 3Rd B Road,
Sardarpura, Jodhpur.
                                                                     ----Respondent
             14. D.B. Spl. Appl. Writ No. 732/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines Department, Jaipur.
2.     The Additional Director (Mines), Mines And Geology
       Department, Jodhpur.
3.     The Mining Engineer, Mines And Geology Department,
       Sojat City, District Pali.
                                                                        ----Appellants
                                      Versus
M/s Bhagwati Mines And Minerals, A Registered Partnership Firm
Through Power Of Attorney Holder Kumbha Ram S/o Shri Madan
Lal Nai, Aged About 48 Years, Resident Of Lithariya Tehsil
Jaitaran, District Pali.
                                                                     ----Respondent
             15. D.B. Spl. Appl. Writ No. 734/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
5.     The Mining Engineer, Mines And Geology Department,
       Udaipur.
                                                                        ----Appellants
                                      Versus


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M/s Sampati Clays Pvt. Ltd., 26 Fathepura, Kalu Singh Ji Bari,
Above Shree Nath Guest House, Udaipur (Raj.) Through Its
Power Of Attorney Holder Hem Raj Banthia S/o Late Shri
Surajmal Ji Bathia, Aged 71 Years, R/o 103, Rajhansh Complex,
Bedla Road, Badgaon, Udaipur.
                                                                    ----Respondent
            16. D.B. Spl. Appl. Writ No. 735/2019
1.    State Of Rajasthan Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Udaipur.
                                                                       ----Appellants
                                     Versus
M/s Baid Stone Pvt. Ltd, Kamal Engineers, 380, Sriniketan,
Ashok Nagar, Udaipur, Rajasthan Through Its Power Of Attorney
Holder Hem Raj Banthia S/o Late Shri Surajmal Ji Bathia, Aged
71 Years, R/o 103, Rajhansh, Bedla Road, Badgaon, Udaipur.
                                                                    ----Respondent
            17. D.B. Spl. Appl. Writ No. 744/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Udaipur.
                                                                       ----Appellants


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                                      Versus
M/s Sampati Clays Pvt Ltd, 26, Fathepura, Kalu Singh Ji Bari,
Above Shree Nath Guest House, Udaipur (Raj.). Through Its
Power Of Attorney Holder Hem Raj Banthia S/o Late Shri
Surajmal Ji Bathia, Aged 71 Years, R/o 103, Rajhansh Complex,
Bedla Road, Badgaon, Udaipur.
                                                                    ----Respondent
             18. D.B. Spl. Appl. Writ No. 746/2019
1.     State Of Rajasthan, Through The Principal Secretary To
       Government Of Rajasthan, Mines Department, Jaipur.
2.     The     Joint     Secretary,        Mines        Department,        Rajasthan
       Secretariat, Jaipur.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Udaipur Division, Udaipur.
                                                                        ----Appellants
                                      Versus
Saurabh Nepaliya S/o Sh. Roshan Lal Mathur, Aged About 45
Years, R/o 03, Sethji Bari, Madhuvan, Udaipur.
                                                                    ----Respondent
             19. D.B. Spl. Appl. Writ No. 777/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                        ----Appellants
                                      Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
                                                                    ----Respondent



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            20. D.B. Spl. Appl. Writ No. 778/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines        Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Chittorgarh.
                                                                       ----Appellants
                                     Versus
Smt. Rehana Khan W/o Imran Khan, Aged About 33 Years, R/o
Ward No. 30, House No. 245, Aziz Manjil, Junawas, Bhilwara
                                                                    ----Respondent
            21. D.B. Spl. Appl. Writ No. 779/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
3.    The Superintending Mining Engineer, Mines And Geology
      Department, Bhilwara Circle, Bhilwara.
4.    Mining    Engineer,          Mines       And      Geology          Department,
      Bhilwara.
                                                                       ----Appellants
                                     Versus
M/s. Minaxi Minerals, Village Rughunathpura, Teh. Asind, Dist.
Bhilwara.
                                                                    ----Respondent
            22. D.B. Spl. Appl. Writ No. 780/2019
1.    State Of Rajasthan, Through The Secretary, Department
      Of    Mines     And      Geology,        Government           Of    Rajasthan,
      Secretariat, Jaipur.
2.    The Director, Directorate Of Mines And Geology, Udaipur.
3.    The Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                       ----Appellants


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                                       Versus
Surendra Kumar Thalod S/o Sh. Vidhyadhar Thalod, Resident Of
Post 219, Dakshini Dhaniya, Tehsil And Distt. Sikar.
                                                                      ----Respondent
               23. D.B. Spl. Appl. Writ No. 781/2019
1.      State Of Rajasthan, Through The Principle Secretary To
        The Government Of Rajasthan, Mines Department, Jaipur
2.      The Additional Director, Mines And Geology Department,
        Rajasthan, Udaipur
3.      The Mining Engineer, Mines And Geology Department,
        Udaipur Division, Udaipur
                                                                         ----Appellants
                                       Versus
Lokesh Kumar Bapna S/o Mohan Lalji Bapna, Aged About 51
Years, Naya Bazar, Kankroli, District Rajsamand
                                                                      ----Respondent
               24. D.B. Spl. Appl. Writ No. 782/2019
1.      State Of Rajasthan, Through The Principal Secretary To
        The Government, Mines Department, Rajasthan, Jaipur.
2.      The     Joint      Secretary         (Mines),         Mines       Department,
        Government Of Rajasthan, Jaipur.
3.      The Director, Mines And Geology Department, Directorate,
        Khanij Bhawan, Udaipur.
4.      The Additional Director (Mines), Mines And Geology
        Department, Udaipur.
5.      The Mining Engineer, Mines And Geology Department,
        Jaisalmer.
                                                                         ----Appellants
                                       Versus
Vishnu Prakash Poddar S/o Shri Poonam Chand Poddar, R/o
House    No.    60/97,       Rajat      Path,      Behind       Bank      Of   Baroda,
Mansarovar, Jaipur.
                                                                      ----Respondent
               25. D.B. Spl. Appl. Writ No. 783/2019
1.      State Of Rajasthan, Through The Principal Secretary,
        Mines      Department,              Government              Of      Rajasthan,
        Secretariat, Jaipur.


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2.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                        ----Appellants
                                      Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
                                                                     ----Respondent
             26. D.B. Spl. Appl. Writ No. 784/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan,secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                        ----Appellants
                                      Versus
Anil Kumar Sharma S/o Shri Madan Lal Sharma, Aged About 40
Years, By Caste Sharma R/o Vpo Piprali, Tehsil And District Sikar.
                                                                     ----Respondent
             27. D.B. Spl. Appl. Writ No. 785/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of     Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),        Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The     Director,         Mines        And       Geology         Department,
       Directorate, Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Chittorgarh.

                                                                        ----Appellants

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                                      Versus
1.     M/s Jyoti Minerals, Through Its Partner Jyoti D/o Akheram
       Ji, Aged 26 Yeara, R/o Quarter No.3, Sindhu Nagar, Girls
       College Road, Bhilwara
                                                                   ----Respondents
             28. D.B. Spl. Appl. Writ No. 786/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                        ----Appellants
                                      Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
                                                                     ----Respondent
             29. D.B. Spl. Appl. Writ No. 787/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
5.     The Mining Engineer, Mines And Geology Department,
       Udaipur.
                                                                        ----Appellants
                                      Versus
Anant Bakhshi S/o Shri Sunil Bakshi, Aged About 27 Years, R/o
House No. 175, Virag Bakshi Chamber, Bakhshi Ji Ka Chowk,
Ram Ganj Bihar, Jaipur.

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                                                                 ----Respondent
            30. D.B. Spl. Appl. Writ No. 788/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                     ----Appellants
                                   Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
                                                                 ----Respondent
            31. D.B. Spl. Appl. Writ No. 789/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur
2.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur
3.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara
4.     Mining     Engineer,      Mines       And      Geology         Department,
       Bhilwara
                                                                     ----Appellants
                                   Versus
M/s. Spectru Minerals, B-14 Sangam Tower, Old Rto Road,
Gandhi Nagar, Bhilwara Through Devendra Singh Rathor S/o
Ganpat Singh Rathor, R/o Village Malola, Dist. Bhilwara
                                                                 ----Respondent
            32. D.B. Spl. Appl. Writ No. 790/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The Additional Director (Mines), Mines And Geology

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       Department, Udaipur Zone, Udaipur.
3.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
4.     The Mining Engineer, Mines And Geology Department,
       Bhilwara.
                                                                        ----Appellants
                                      Versus
M/s. Nalaji Mines And Minerals, Village Baghera, Tehsil Sahda,
District   Bhilwara,     Through         Madanlal        Sharma         S/o   Baluram
Sharma, R/o Nathji Ka Kheda, Tehsil Sahda, District Bhilwara.
                                                                     ----Respondent
             33. D.B. Spl. Appl. Writ No. 791/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines       Department,             Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Bikaner.
                                                                        ----Appellants
                                      Versus
Smt. Janak Kumari W/o Shri Bhawani Singh Rajawat, R/o 5Th
Indraprastha, Near Ram Krishna Aashram, Karninagar, Bikaner.
                                                                     ----Respondent
             34. D.B. Spl. Appl. Writ No. 792/2019
1.     State     Of     Rajasthan,         Through         The     Chief/secretary,
       Secretariat, Jaipur
2.     The Principal Secretary To Government, Government Of
       Rajasthan, Mines (Group-2) Department, Secretariat,
       Jaipur (Raj.)
3.     The Director, The Directorate Of Mines And Geology,
       Khanij Bhawan, Shastri Circle, Udaipur.
4.     The     Additional       Director,      Department          Of     Mines   And
       Geology, Sector-13, Udaipur.
5.     The Mining Engineer, Department Of Mines And Geology
       Udaipur, District Udaipur.

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                                                                        ----Appellants
                                      Versus
Anant Bakhshi S/o Sh. Sunil Bakhshi, Aged About 27 Years, R/o
House No. 175, Viraj Bakhshi Chamber, Bakshiji Ka Chowk, Ram
Ganj Bajar, Jaipur.
                                                                     ----Respondent
             35. D.B. Spl. Appl. Writ No. 793/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan,secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Amet.
                                                                        ----Appellants
                                      Versus
Dalpat Singh Chundawat S/o Shri Girdhari Singh, Aged About 59
Years, Village Kanvera Tehsil Deogarh, District Rajasamand
(Raj. )Adgaon, Udaipur.
                                                                     ----Respondent
             36. D.B. Spl. Appl. Writ No. 794/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
5.     The Mining Engineer, Mines And Geology Department,
       Udaipur.
                                                                        ----Appellants
                                      Versus
M/s Saksham Clays Pvt. Ltd., 104, Rajhans Complex, Bedla
Road, Badgaon, Udaipur, Rajasthan Through Its Power Of

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Attorney Holder Hem Raj Banthia S/o Late Shri Surajmal Ji
Bathia, Aged 71 Years, R/o 103, Rajhans Complex, Bedla Road,
Badgaon, Udaipur.
                                                                    ----Respondent
            37. D.B. Spl. Appl. Writ No. 795/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The     Director,       Mines       And       Geology       Department       .,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Chittorgarh.
                                                                       ----Appellants
                                     Versus
M/s Kgn Minerals, Through Its Partner Santosh W/o Shri
Akheram Ji Aged About, R/o Quarter No. 3, Sindhu Nagar, Girls
College Road, Bhilwara.
                                                                    ----Respondent
            38. D.B. Spl. Appl. Writ No. 796/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Udaipur.
                                                                       ----Appellants
                                     Versus
Anant Bakhshi S/o Shri Sunil Bakshi, Aged About 27 Years, R/o
House No. 175, Virag Bakshi Chamber, Bakhshi Ji Ka Chowk,
Ram Ganj Bajar, Jaipur.
                                                                    ----Respondent

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             39. D.B. Spl. Appl. Writ No. 797/2019
1.     State Of Rajasthan, Through The Secretary, Department
       Of Mines And Geology, Government Of Rajasthan, Jaipur.
2.     The Director, Mines And Geological Department, Udaipur
3.     Mining     Engineer,      Mines      And      Geological        Department,
       Bhilwara.
4.     The      Additional       Director,         Mines         And     Geological
       Department, Udaipur.
                                                                    ----Appellants
                                    Versus
Smt. Deu Bai Gujar W/o Shri Dharmchand Gujar, Aged About 37
Years, R/o Bhatewa Post, Sarewadi, Tehsil Raipur, District
Bhilwara (Raj.)
                                                                  ----Respondent
             40. D.B. Spl. Appl. Writ No. 799/2019
1.     State Of Rajasthan, Through The Principal Secretary To
       Government,            Mines          Department,               Government,
       Secretariat, Jaipur.
2.     The   Joint    Secretary        (Group       Ii),    Mines      Department,
       Government Of Rajasthan,jaipur (Raj.).
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                    ----Appellants
                                    Versus
Ishwar Singh S/o Shri Magan Singh, Aged About 56 Years,
Village Jyani, Tehsil Jayal District Nagour (Raj.).
                                                                  ----Respondent
             41. D.B. Spl. Appl. Writ No. 800/2019
1.     State Of Rajasthan, Through The Secretary, Department
       Of Mines And Geology, Government Of Rajasthan, Jaipur
2.     The Director, Directorate Of Mines And Geology, Udaipur
3.     The Additional Director (Mines), Jodhpur Zone, Jodhpur
                                                                    ----Appellants
                                    Versus



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Smt. Gayatri W/o Sh. Prahlad, Resident Of Madhopura, Via
Ranoli, Tehsil And District Sikar.
                                                                     ----Respondent
             42. D.B. Spl. Appl. Writ No. 801/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan,secretariat, Jaipur.
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
5.     The Mining Engineer, Mines And Geology Department,
       Udaipur.
                                                                        ----Appellants
                                      Versus
M/s Sampann Earth Mining Company Private Limited, 103
Rajhansh     Complex,       Bedla      Road,       Badgaon,        Udaipur     (Raj.).
Through Its Power Of Attorney Holder Hem Raj Banthia S/o Late
Shri Surajmal Ji Banthia, Aged 71, R/o 104, Rajhansh, Bedla
Road, Badgaon, Udaipur.
                                                                     ----Respondent
             43. D.B. Spl. Appl. Writ No. 802/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The     Director,       Mines       And       Geology       Department       .,
       Directorate, Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Rajsamand.
                                                                        ----Appellants
                                      Versus
Bheru Singh Sisodiya S/o Rai Singh Sisodia, Aged About 31
Years, Jhad Sadri, Tehsil Nathdwara, District Rajsamand
                                                                     ----Respondent

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             44. D.B. Spl. Appl. Writ No. 803/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines       Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                         ----Appellants
                                       Versus
Synergy Minerals, Through Dharmesh Kumwant S/o Khyalilal
Kumwant, R/o Ward No. 4, Sirdiyas, Teh. Mandal, Dist. Bhilwara.
                                                                      ----Respondent
             45. D.B. Spl. Appl. Writ No. 804/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines       Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur
2.     The      Joint      Secretary         (Mines),         Mines       Department,
       Government Of Rajasthan, Secretariat, Jaipur
3.     The Director, Mines And Geology Department, Directorate,
       Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Jodhpur.
5.     The Mining Engineer, Mines And Geology Department,
       Sirohi
                                                                         ----Appellants
                                       Versus
Veer Vikram Singh Tomar S/o Shri Narendra Singh Tomar, Aged
About 34 Years, R/o 5-A, Subhash Chandra Boss Colony,
Ratanada, Tehsil And District Jodhpur.
                                                                      ----Respondent
             46. D.B. Spl. Appl. Writ No. 805/2019
1.     The      State      Of     Rajasthan,         Through        The     Secretary,
       Department Of Mines And Geology, Government Of
       Rajasthan Jaipur
2.     The Director, Directorate Of Mines And Geology, Udaipur.

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3.    Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                       ----Appellants
                                     Versus
Shyam Sunder Lohiya W/o Poonam Chand Lohiya, Aged About
46 Years, Resident Of Purnima 6, Vyasji Ka Nohra, 1St A Road,
Sardarpura, Jodhpur (Raj.).
                                                                    ----Respondent
            47. D.B. Spl. Appl. Writ No. 806/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
3.    The Superintending Mining Engineer, Mines And Geology
      Department, Bhilwara Circle, Bhilwara.
4.    Mining     Engineer,         Mines       And      Geology         Department,
      Bhilwara.
                                                                       ----Appellants
                                     Versus
M/s. Dev Narayan Mines And Minerals, Through Madan Lal
Sharma S/o Balu Ram Sharma, R/o Nath Ji Ka Kheda, Teh.
Sahda, Dist. Bhilwara.
                                                                    ----Respondent
            48. D.B. Spl. Appl. Writ No. 807/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),         Mines       Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The Director, Mines And Geology Department, Directorate,
      Khanij Bhawan, Udaipur.
4.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Udaipur.
                                                                       ----Appellants
                                     Versus


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M/s Diya Resources Pvt. Ltd., Hera Bagh Colony, University Road,
Udaipur, Rajasthan Through Its Power Of Attorney Holder Hem
Raj Banthia S/o Late Shri Surajmal Ji Banthia, Aged 69 Years,
R/o 103, Rajhansh Complex, Bedla Road, Badgaon, Udaipur.
                                                                     ----Respondent


             49. D.B. Spl. Appl. Writ No. 873/2019

1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint      Secretary          (Mines),        Mines       Department
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The     Director,         Mines        And       Geology          Department,
       Directorate, Khanij Bhawan, Udaipur.
4.     Th Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                        ----Appellants
                                      Versus
Megh Singh, S/o Shri Kushal Singh, Aged About 44 Years, 220,
Rajputon Ka Bass, Nokha Gaon, Tehsil Nokha, District Bikaner
(Rajasthan).
                                                                   ----Respondent


             50. D.B. Spl. Appl. Writ No. 842/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,              Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Director,         Mines        And       Geology          Department,
       Directorate, Khanji Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The     Superintendeing             Mining        Engineer,        Mines   And
       Geology Department, Bhilwara Circle, Bhilwara.
                                                                        ----Appellants
                                      Versus
M/s. Synergy Minerals, Through Dharmesh Kumawant, S/o
Khyalilal Kumawant, R/o Ward No.4, Sirdiyas, Teh. Mandal,
Dist. Bhilwara.

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                                                                   ----Respondent
            51. D.B. Spl. Appl. Writ No. 843/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The       Director,        Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
4.    The Superintending Mining Engineer, Mines And Geology
      Department, Bhilwara Circle, Bhilwara.
                                                                        ----Appellants
                                      Versus
Systmatics Projects Solu. P. Ltd., B-14, Sangam Tower, Old Rto
Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat S/o
Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
                                                                   ----Respondent
            52. D.B. Spl. Appl. Writ No. 845/2019
1.    State Of Rajasthan, Through The Secretary, Mines
      Department, Government Of Rajasthan, Secretariat,
      Jaipur.
2.    The      Joint      Secretary          (Mines),        Mines       Department
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The       Director,        Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                        ----Appellants
                                      Versus
Tejpal Singh S/o Shri Keshari Singh, Aged About 51 Years,
Village And Post Bilond, Tehsil Kama, District Bharatpur
(Rajasthan).
                                                                   ----Respondent
            53. D.B. Spl. Appl. Writ No. 871/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.



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2.     The     Additional       Director       Of     Mines      And      Geology
       Department, Rajasthan, Udaipur.
3.     The Mining Engineer, Mines And Geology Department,
       Amet, Rajsamand.
                                                                     ----Appellants
                                   Versus
M/s. Shubham Mines And Minerals, A Registered Partnership
Firm Through Its Partner Vinod Soni S/o Roshan Lal Soni, Aged
About 39 Years, R/o Sadar Bazar, Kankroli, Dist. Rajsamand.
                                                                ----Respondent
             54. D.B. Spl. Appl. Writ No. 916/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines      Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Director    Of    Mines       And      Geology         Department,
       Rajasthan, Udaipur.
3.     The Assistant Mining Engineer, Mines And Geology
       Department, Nimbahera, Chittorgarh.
                                                                     ----Appellants
                                   Versus
M/s Lakecity Minerals, A Registered Partnership Firm Through
Its Partner Smt. Monika Dheeng W/o Sh. Ashish Dheeng Aged
About 33 Years, R/o 7-8, New Ahinsa Puri, Udaipur.
                                                                ----Respondent
             55. D.B. Spl. Appl. Writ No. 918/2019
1.     State Of Rajasthan, Through The Secretary, Department
       Of Mines And Geology, Government Of Rajasthan, Jaipur.
2.     The Director, Directorate Of Mines And Geology, Udaipur.
3.     Additional     Director        (Mines),        Mines      And      Geology
       Department, Udaipur.
4.     The Assistant Mining Engineer, Nimbhearaha.
                                                                     ----Appellants
                                   Versus
M/s Jaishree Minierals, 59, Krishi Nagar Sati Chitorgarh District
Chittorgarh. Through Its Partner Kamlesh Aagal S/o Shri Ratan
Lalji Aagal, R/o Sava Tehsil And District Chittorgarh.
                                                                ----Respondent


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            56. D.B. Spl. Appl. Writ No. 929/2019
1.    State Of Rajasthan, Through The Principal Secretary To
      The Government Of Rajasthan, Mines Department,
      Jaipur
2.    The Director, Mines And Geological Department, Udaipur
3.    The Superintendent Mining Engineer, Bikaner.
4.    The Mining Engineer, Mines And Geological Department,
      Bikaner.
                                                                    ----Appellants
                                     Versus
Panna Ram Bhichar S/o Shri Khanga Ram Bhichar, Aged About
42 Years, Resident Of 460, Mithro Ki Dhani, Melana, Tehsil
Bhopalgarh, District Jodhpur.
                                                                  ----Respondent
            57. D.B. Spl. Appl. Writ No. 931/2019
1.    The     State      Of    Rajasthan,          Through        The    Secretary,
      Department Of Mines And Geology, Government Of
      Rajasthan Jaipur
2.    The Director, Directorate Of Mines And Geology, Udaipur.
3.    The Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                    ----Appellants
                                     Versus
Lalita Sharma W/o Shri Sumnesh Nagar, Aged About 48 Years,
Resident Of 16, Light Industrial Area, Shastri Nagar, Jodhpur
                                                                  ----Respondent


            58. D.B. Spl. Appl. Writ No. 969/2019

1.    State      Of      Rajasthan,          Through          Secretary,      Mines
      Department, Government Of Rajasthan, Secretariat,
      Jaipur.
2.    The       Joint     Secretary         (Mines),         Mine       Department
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The       Director,       Mines        And       Geology       Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                    ----Appellants

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                                        Versus
Satyanarayan Gaur S/o Shri Radhe Shyam, Aged About 57
Years,     R/o       Dhoru,      Tehsil      Bhopalgarh,             District    Jodhpur
(Rajasthan)
                                                                       ----Respondent


                59. D.B. Spl. Appl. Writ No. 862/2019
1.        State Of Rajasthan, Throuth The Principal Secretary To
          The Government, Mines Department, Jaipur.
2.        The    Joint      Secretary         (Mines),        Mines       Department,
          Government Of Rajasthan, Jaipur.
3.        The       Director,      Mines        And       Geology         Department,
          Directorate, Khanij Bhawan, Udaipur.
4.        The Additional Director (Mines), Mines And Geology
          Department, Jodhpur.
5.        The Mining Engineer, Mines And Geology Department,
          Jaisalmer.
                                                                         ----Appellants
                                        Versus
Vishnu Prakash Poddar S/o Poonam Chand Poddar, Aged About
65   Years,      60/97,       Rajat      Path,     Behind       Bank       Of    Baroda,
Mansarovar, Jaipur (Rajasthan).
                                                                       ----Respondent
                60. D.B. Spl. Appl. Writ No. 947/2019
1.        State Of Rajasthan, Through The Secretary, Mines
          Department, Government Of Rajasthan, Secretariat,
          Jaipur.
2.        The    Joint      Secretary          (Mines),        Mines       Department
          Government Of Rajasthan, Secretariat, Jaipur.
3.        The       Director,      Mines        And       Geology         Department,
          Directorate, Khanij Bhawan, Udaipur.
4.        The Mining Engineer, Mines And Geology Department,
          Jaisalmer.
                                                                         ----Appellants
                                        Versus
Tejpal Singh S/o Shri Keshari Singh, Aged About 51 Years, R/o
Village    And       Post    Bilond      Tehsil      Kama       District        Bharatpur


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(Rajasthan)
                                                               ----Respondent
             61. D.B. Spl. Appl. Writ No. 948/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines     Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Director,     Mines        And       Geology          Department,
       Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                    ----Appellants
                                  Versus
Ghatarani Mining Works, Dhangi Moholla, Shahpura, District
Bhilwara Through Chandmal Sunar S/o Shri Devilal Sunar, R/o
Paroli, Tehsil Kotdi, District Bhilwara.
                                                               ----Respondent
             62. D.B. Spl. Appl. Writ No. 949/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines     Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Director,     Mines        And       Geology          Department,
       Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.     The Additional Director (Mines), Mines And Geology
       Department, Udaipur Zone, Udaipur.
4.     The Superintending Mining Engineer, Mines And Geology
       Department, Bhilwara Circle, Bhilwara.
                                                                    ----Appellants
                                  Versus
S.k. Minerals, Through Naveen Kumar Ojha S/o Om Prakash,
R/o 10, Vardhman Colony, Bhilwara.
                                                               ----Respondent
             63. D.B. Spl. Appl. Writ No. 958/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines     Department,           Government              Of      Rajasthan,
       Secretariat, Jaipur.


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2.    The     Director,       Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
4.    The Superintending Mining Engineer, Mines And Geology
      Department, Bhilwara Circle, Bhilwara.
                                                                     ----Appellants
                                   Versus
Vimla Kumawat W/o Shri Manvendra Kumawat, R/o 2-P-3, R.c.
Vyas Colony, Bhilwara.
                                                                ----Respondent
            64. D.B. Spl. Appl. Writ No. 959/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines     Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Director,       Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3.    The Additional Director (Mines), Mines And Geology
      Department, Udaipur Zone, Udaipur.
4.    The Superintending Mining Engineer, Mines And Geology
      Department, Bhilwara Circle, Bhilwara.
                                                                     ----Appellants
                                   Versus
Dhrmesh Kumawat S/o Khyalilal Kumawat, R/o 2-P-3 R.c. Vyas
Colony, Bhilwara.
                                                                ----Respondent
            65. D.B. Spl. Appl. Writ No. 960/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines     Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint     Secretary         (Mines),         Mine       Department
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The     Director,       Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                     ----Appellants


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                                   Versus
Smt. Jaya Morani W/o Shri Tejumal Morani, Aged About 47
Years, R/o 89-A Guru Jameshbheshwar Nagar-B, Gandhi Path,
Vaishali Nagar, Jaipur.
                                                                ----Respondent
             66. D.B. Spl. Appl. Writ No. 961/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines     Department,            Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint    Secretary         (Mines),         Mine       Department
       Government Of Rajasthan, Secretariat, Jaipur.
3.     The     Director,      Mines        And       Geology          Department,
       Directorate, Khanij Bhawan, Udaipur.
4.     The Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                     ----Appellants
                                   Versus
Ishwar Singh Rathore S/o Shri Magan Singh Rathore, Village
Jayani, Post Kathodi, Tehsil Jayal, District Nagaur.
                                                                ----Respondent
             67. D.B. Spl. Appl. Writ No. 962/2019
1.     State Of Rajasthan, Through The Principal Secretary,
       Mines     Department,            Government              Of      Rajasthan,
       Secretariat, Jaipur.
2.     The     Joint    Secretary         (Mines),         Mine       Department
       Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3.     The     Director,      Mines        And       Geology          Department,
       Directorate, Khanij Bhawan, Udaipur.
4.     The Additional Director (Mines), Mines And Geology
       Department, Jodhpur.
5.     The Mining Engineer, Mines And Geology Department,
       Jaisalmer.
                                                                     ----Appellants
                                   Versus
Kanishka Khedia S/o Sh. Mangal Singh Khedia, Aged About 34
Years, R/o 7-K-15/05, R.c. Vyas Colony, Bhilwara, Raj.
                                                                ----Respondent


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            68. D.B. Spl. Appl. Writ No. 964/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint       Secretary         (Mines),         Mine       Department
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The     Director,         Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                       ----Appellants
                                     Versus
M/s. Mahadev Minerals And Chemicals Udhyog, Through Its
Proprietor Shri Bharu Ram Choudhary S/o Shri Manaram
Choudhary Aged 58 Years, R/o 87 K, Ward No. 28, Mahaveer
Nagar, Barmer, Rajasthan.
                                                                  ----Respondent
            69. D.B. Spl. Appl. Writ No. 965/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,              Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),        Mines        Department,
      Government Of Rajasthan, Secretariat, Jaipur
3.    The Additional Director (Mines), Mines And Geology
      Department, Jaipur Zone, Jaipur
4.    The     Director,         Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
5.    The Mining Engineer, Mines And Geology Department,
      Sojat City, District Pali.
                                                                       ----Appellants
                                     Versus
M/s. Jasol Mines And Minerals, Through Its Power Of Attorney
Holder Shri Digvijay Singh S/o Shri Ummed Singh Khoja Aged
40 Years R/o Hariyadhana Tehsil Bilara, District Jodhpur.
                                                                  ----Respondent
            70. D.B. Spl. Appl. Writ No. 966/2019
1.    State Of Rajasthan, Through The Secretary, Department
      Of Mines And Geology, Government Of Rajasthan, Jaipur.

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                                         (30 of 34)                    [SAW-645/2019]


2.    The Director, Directorate Of Mines And Geology, Udaipur.
3.    The Additional Director (Mines), Jodhpur Zone, Jodhpur.
                                                                    ----Appellants
                                  Versus
Megh Singh S/o Shri Kushal Singh, Aged About 46 Years,
Resident Of Rajputo Ka Bas, Nokha Gaon, District Bikaner.
                                                               ----Respondent
            71. D.B. Spl. Appl. Writ No. 967/2019
1.    State Of Rajasthan, Through The Principal Secretary, To
      The Government Of Rajasthan, Mines Department,
      Jaipur.
2.    The     Director    Of    Mines       And      Geology         Department,
      Rajasthan, Udaipur.
3.    The Assistant Mining Engineer, Mines And Geology
      Department, Nimbahera District Chittorgarh.
                                                                    ----Appellants
                                  Versus
R.k. Marble Private Ltd., A Company Incorporated Under The
Indian Companies Act, Makrana Road, Madanganj-Kishangarh
District Ajmer Through Power Of Attorney Holder Satyendra
Dave S/o Shri Deendayal Dave Aged About 45 Years, Resident
Of Shambhupura District Chittorgarh.
                                                               ----Respondent
            72. D.B. Spl. Appl. Writ No. 968/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines      Department,           Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The     Director    Of    Mines       And      Geology         Department,
      Rajasthan, Udaipur.
3.    The Mining Engineer, Mines And Geology Department,
      Rajsamand Division I, Rajsamand.
                                                                    ----Appellants
                                  Versus
Smt. Krishna Soni W/o Shri Harish Soni, Aged About 54 Years,
Kiro Ki Da, Sarafa Bazar, Kankroli, Dist. Rajsamand.
                                                               ----Respondent




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            73. D.B. Spl. Appl. Writ No. 970/2019
1.    State Of Rajasthan, Through The Principal Secretary,
      Mines       Department,             Government              Of      Rajasthan,
      Secretariat, Jaipur.
2.    The       Joint     Secretary         (Mines),         Mine       Department
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The       Director,       Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                       ----Appellants
                                     Versus
Bhagwan Singh S/o Shri Deep Singh Rajput, 11, Gorera, Tehsil
And District Jaisalmer (Rajasthan).
                                                                  ----Respondent


            74. D.B. Spl. Appl. Writ No. 374/2019

1.    State Of Rajasthan, Through Principal Secretary, Mines
      Department          Government           Of     Rajasthan,         Secretariat,
      Jaipur.
2.    The     Joint      Secretary         (Mines),        Mines        Department,
      Government Of Rajasthan, Secretariat, Jaipur.
3.    The       Director,       Mines        And       Geology          Department,
      Directorate, Khanij Bhawan, Udaipur.
4.    The Mining Engineer, Mines And Geology Department,
      Jaisalmer.
                                                                       ----Appellants
                                     Versus
Chetan Ram Choudhary S/o Shri Sukharam, Aged About 29
Years, Thoriyon Ki Dhani, Pal Road, Jodhpur.
                                                                  ----Respondent


            75. D.B. Spl. Appl. Writ No. 883/2019

1.    State Of Rajasthan, Through Principal Secretary, To The
      Government            Of       Rajasthan,           Mines         Department,
      Secretariat, Jaipur.
2.    The     Joint      Secretary         (Mines),        Mines        Department,


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         Government Of Rajasthan, Secretariat, Jaipur.
 3.      The     Director,       Mines       And       Geology      Department,
         Directorate, Khanij Bhawan, Udaipur.
 4.      The Mining Engineer, Mines And Geology Department,
         Jaisalmer.
                                                                   ----Appellants
                                       Versus
 Pawan Pareek S/o Shri Sonaram Pareek, Aged About 47 Years,
 R/o B-9, Shastri Nagar, Jodhpur.
                                                                  ----Respondent


For Appellant(s)             :   Mr. Sandeep Shah, AAG
                                 with Ms. Akshiti Singhvi
For Respondent(s)            :   Mr.   B.M. Bohra, Mr. Vishal Sharma,
                                 Mr.   DLR Vyas, Mr. Amit Vyas,
                                 Mr.   Arvind Shrimali, Mr. D.D. Thanvi,
                                 Mr.   Om Prakash Kumawat and
                                 Mr.   Vikas Brijania


      HON'BLE THE CHIEF JUSTICE S. RAVINDRA BHAT
               HON'BLE MR. JUSTICE DINESH MEHTA

Judgment 09/08/2019

1. In all these cases, the State's grievance is that the order of the Single Judge, whereby its order cancelling the letter of intent and in few of the cases prospective licence (PL) without notice was set aside, is erroneous.

2. The State argued that the Single Judge's order, cannot be sustained. The Single Judge relied upon the judgment in M/s Karni Mines & Minerals Vs. State of Rajasthan & Ors. (SB Civil Writ Petition No.8179/2016), decided on 30.08.2017 - which was affirmed subsequently in State of Rajasthan Vs. M/s. Karni Mines (Downloaded on 30/08/2019 at 01:52:00 AM) (33 of 34) [SAW-645/2019] & Minerals (DB Special Appeal (W) No.652/2018), decided on 03.05.2018. A similar view was expressed by the Division Bench in State of Rajasthan Vs. M/s Krishna Marble & Anr. (DB Special Appeal (W) No.638/2018), decided on 05.05.2018.

3. The State submits that the decision in M/s. Karni Mines & Minerals (supra) is the subject matter in Special Leave Petition (Civil) Diary No.33307/2018. By order dated 01.10.2018, the Supreme Court issued notices and during pendency of the proceedings, stayed operation of the judgment in M/s. Karni Mines & Minerals (supra). Apparently, other Special Leave Petitions challenging the decision in M/s. Krishna Marble (supra) and connected matters, which followed those decisions have also been challenged before the Supreme Court.

4. This Court following the decision in M/s. Karni Mines & Minerals (supra) and M/s. Krishna Marble (supra) both of the Division Bench, is of the opinion that a different view need not be taken; the State appeals are, therefore, rejected.

5. At the same time, however, this Court is of the opinion that parties in all the proceedings and appeals shall be bound by the final decision of the Supreme Court. Since there is a stay of the judgment of this Court, wherever contempt proceedings have been initiated, the respondents shall not proceed with them; in case the contempt proceedings are not initiated, the respondents shall not take out such proceedings and shall await final out-come of the matter pending before the Supreme Court. (Downloaded on 30/08/2019 at 01:52:00 AM)

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6. The appeals are dismissed but subject to the above observations, and directions.

                                   (DINESH MEHTA),J                                   (S. RAVINDRA BHAT),CJ



                                    ArunV/- S.No.3-50, 52-60, 61-76, 152
                                    and 153




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