Rajasthan High Court - Jodhpur
State Of Rajasthan vs Bheru Singh Sisodiya on 9 August, 2019
Bench: S. Ravindra Bhat, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
1. D.B. Spl. Appl. Writ No. 645/2019
1. The State Of Rajasthan, Through The Secretary,
Department Of Mines And Geology, Government Of
Rajasthan, Jaipur.
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Priti Sharma W/o Shri Ramesh Sharma, Aged About 60 Years,
Resident Of 157, 2Nd C Road, Jodhpur (Raj.).
----Respondent
Connected With
2. D.B. Spl. Appl. Writ No. 636/2019
1. State Of Rajasthan, Through The Principal Secretary To
The Government Of Rajasthan, Mines Department, Jaipur.
2. The Additional Director (Mines), Mines And Geology
Department, Jaipur Zone, Jaipur.
3. The Assistant Mining Engineer, Mines And Geology
Department, Gotan District, Nagaur.
----Appellants
Versus
Mukesh Gurjar S/o Shri Kanhaiya Lal Gurjar, Aged About 35
Years, Resident Of Harsolav Tehsil Merat, District Nagaur.
----Respondent
3. D.B. Spl. Appl. Writ No. 646/2019
1. State Of Rajasthan, Through Principal Secretary To
Government, Mines Department, Government Secretariat,
Jaipur.
2. The Director, Mines And Geology Department, Khanij
Bhawan, Udaipur.
3. The Mining Engineer, Mines And Geology Department,
Sojat City.
----Appellants
Versus
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M/s. Jainil Mines And Minerals, Registered Partnership Firm
Having Its Registered Office At 234, Ist Floor, Lohia Bazaar,
Panch Batti, Ekta Circle, Beawar, District Ajmer, Through Its
Partner, Jagdish Prasad Soliwal S/o Shri Nand Lal Ji, Aged About
55 Years, R/o Nand Bhawan, Teja Chowk, Beawar.
----Respondent
4. D.B. Spl. Appl. Writ No. 647/2019
1. The State Of Rajasthan, Through The Secretary,
Department Of Mines And Geology, Government Of
Rajasthan Jaipur
2. The Director, Directorate Of Mines And Geology, Udaipur
3. Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Monika Sharma W/o Shri Sanjay Nagar, Aged About 33 Years,
Resident Of A-193, Shastri Nagar, Jodhpur (Raj.)
----Respondent
5. D.B. Spl. Appl. Writ No. 653/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Udaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
Sarvshree Himgauri Enterprises, Office At 263, Vaishnav
Bhawan, Village Post Jewana, Tehsil Malvi, Dist. Udaipur Through
Authorized Signatory M.d. Vaishnav S/o Shri Mahadev Das
Vaishnav.
----Respondent
6. D.B. Spl. Appl. Writ No. 654/2019
1. State Of Rajasthan, Through The Principal Secretary,
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Department The Government Of Rajasthan, Mines
Department, Jaipur.
2. The Director Of Mines And Geology Department,
Rajasthan, Udaipur.
3. Mining Engineer, Mines And Geology Department,
Pratapgarh.
----Appellants
Versus
M/s. Dhartidhan Mines And Minerals, A Registered Partnership
Firm Thorugh Its Partner Wasim Ahmed S/o Shri Ghulam Rasool
Aged About 38 Years, Resident Of S.d.m. Court, Nimbahera,
District Chittorgarh.
----Respondent
7. D.B. Spl. Appl. Writ No. 657/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Ashok Kumar Choudhary S/o Shri Manna Ram Choudhary, Aged
About 47 Years, R/o Mahesh Bas, Tehsil Phoolera, District Jaipur.
----Respondent
8. D.B. Spl. Appl. Writ No. 661/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan, Jaipur.
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. The Superintending Mining Engineer, Udaipur.
4. The Additional Director, Mines And Geology Department,
Jodhpur Zone, Jodhpur.
----Appellants
Versus
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Sharwan Singh S/o Bhanwar Singh, Aged About 49 Years, Bharat
Public School, Village And Post Tarapura Via Katrathal, District
Sikar.
----Respondent
9. D.B. Spl. Appl. Writ No. 694/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Jaipur Zone, Jaipur.
5. The Mining Engineer, Mines And Geology Department,
Nagour.
----Appellants
Versus
M/s. Daisy Natural Minerals Pvt. Ltd., Through Its Director Shri
Balvinder Singh Hoda S/o Shri Gurubachan Singh Hoda, Aged 47
Years, R/o 207, 2Nd Floor, Samriddhi Complex, Opp. Krishi Upaz
Mandi, Udaipur (Raj.).
----Respondent
10. D.B. Spl. Appl. Writ No. 700/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
Meenakshi Jangid W/o Naresh Jangid, Aged About 43 Years, R/o
Of Sector 7 Vistar, New Power House Road, Jodhpur, Raj.
----Respondent
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11. D.B. Spl. Appl. Writ No. 705/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Gaje Singh Gaur S/o Shri Laxman Singh Gaur, Aged About 52
Years, R/o 256, 4 Krishna Mandir Road, Bhagat Ki Kothi, Jodhpur
(Raj)
----Respondent
12. D.B. Spl. Appl. Writ No. 719/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
M/s Saksham Earth Mining Company Pvt Ltd, 26, Fatehpura, Kalu
Singh Ji Ki Bari, Above Shree Nath Guest House, Udaipur,
Rajasthan Through Its Power Of Attorney Holder Hem Raj
Banthia S/o Late Shri Surajmal Ji Bathia, Aged 69 Years, R/o
104, Rajhansh Complex, Bedla Road, Badgaon, Udaipur.
----Respondent
13. D.B. Spl. Appl. Writ No. 724/2019
1. State Of Rajasthan, Through The Secretary, Department
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Of Mines And Geology, Government Of Rajasthan, Jaipur.
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. The Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Smt. Sunita W/o Shri Bhagwati Lal Parajapat, By Caste Parajapat
Age Years, R/o 253, Gulab Halwa Ki Gali 3Rd B Road,
Sardarpura, Jodhpur.
----Respondent
14. D.B. Spl. Appl. Writ No. 732/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Jaipur.
2. The Additional Director (Mines), Mines And Geology
Department, Jodhpur.
3. The Mining Engineer, Mines And Geology Department,
Sojat City, District Pali.
----Appellants
Versus
M/s Bhagwati Mines And Minerals, A Registered Partnership Firm
Through Power Of Attorney Holder Kumbha Ram S/o Shri Madan
Lal Nai, Aged About 48 Years, Resident Of Lithariya Tehsil
Jaitaran, District Pali.
----Respondent
15. D.B. Spl. Appl. Writ No. 734/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
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M/s Sampati Clays Pvt. Ltd., 26 Fathepura, Kalu Singh Ji Bari,
Above Shree Nath Guest House, Udaipur (Raj.) Through Its
Power Of Attorney Holder Hem Raj Banthia S/o Late Shri
Surajmal Ji Bathia, Aged 71 Years, R/o 103, Rajhansh Complex,
Bedla Road, Badgaon, Udaipur.
----Respondent
16. D.B. Spl. Appl. Writ No. 735/2019
1. State Of Rajasthan Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
M/s Baid Stone Pvt. Ltd, Kamal Engineers, 380, Sriniketan,
Ashok Nagar, Udaipur, Rajasthan Through Its Power Of Attorney
Holder Hem Raj Banthia S/o Late Shri Surajmal Ji Bathia, Aged
71 Years, R/o 103, Rajhansh, Bedla Road, Badgaon, Udaipur.
----Respondent
17. D.B. Spl. Appl. Writ No. 744/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
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Versus
M/s Sampati Clays Pvt Ltd, 26, Fathepura, Kalu Singh Ji Bari,
Above Shree Nath Guest House, Udaipur (Raj.). Through Its
Power Of Attorney Holder Hem Raj Banthia S/o Late Shri
Surajmal Ji Bathia, Aged 71 Years, R/o 103, Rajhansh Complex,
Bedla Road, Badgaon, Udaipur.
----Respondent
18. D.B. Spl. Appl. Writ No. 746/2019
1. State Of Rajasthan, Through The Principal Secretary To
Government Of Rajasthan, Mines Department, Jaipur.
2. The Joint Secretary, Mines Department, Rajasthan
Secretariat, Jaipur.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Udaipur Division, Udaipur.
----Appellants
Versus
Saurabh Nepaliya S/o Sh. Roshan Lal Mathur, Aged About 45
Years, R/o 03, Sethji Bari, Madhuvan, Udaipur.
----Respondent
19. D.B. Spl. Appl. Writ No. 777/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
----Respondent
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20. D.B. Spl. Appl. Writ No. 778/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Chittorgarh.
----Appellants
Versus
Smt. Rehana Khan W/o Imran Khan, Aged About 33 Years, R/o
Ward No. 30, House No. 245, Aziz Manjil, Junawas, Bhilwara
----Respondent
21. D.B. Spl. Appl. Writ No. 779/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
3. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
4. Mining Engineer, Mines And Geology Department,
Bhilwara.
----Appellants
Versus
M/s. Minaxi Minerals, Village Rughunathpura, Teh. Asind, Dist.
Bhilwara.
----Respondent
22. D.B. Spl. Appl. Writ No. 780/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. The Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
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Versus
Surendra Kumar Thalod S/o Sh. Vidhyadhar Thalod, Resident Of
Post 219, Dakshini Dhaniya, Tehsil And Distt. Sikar.
----Respondent
23. D.B. Spl. Appl. Writ No. 781/2019
1. State Of Rajasthan, Through The Principle Secretary To
The Government Of Rajasthan, Mines Department, Jaipur
2. The Additional Director, Mines And Geology Department,
Rajasthan, Udaipur
3. The Mining Engineer, Mines And Geology Department,
Udaipur Division, Udaipur
----Appellants
Versus
Lokesh Kumar Bapna S/o Mohan Lalji Bapna, Aged About 51
Years, Naya Bazar, Kankroli, District Rajsamand
----Respondent
24. D.B. Spl. Appl. Writ No. 782/2019
1. State Of Rajasthan, Through The Principal Secretary To
The Government, Mines Department, Rajasthan, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Vishnu Prakash Poddar S/o Shri Poonam Chand Poddar, R/o
House No. 60/97, Rajat Path, Behind Bank Of Baroda,
Mansarovar, Jaipur.
----Respondent
25. D.B. Spl. Appl. Writ No. 783/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
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2. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
----Respondent
26. D.B. Spl. Appl. Writ No. 784/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan,secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Anil Kumar Sharma S/o Shri Madan Lal Sharma, Aged About 40
Years, By Caste Sharma R/o Vpo Piprali, Tehsil And District Sikar.
----Respondent
27. D.B. Spl. Appl. Writ No. 785/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Chittorgarh.
----Appellants
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Versus
1. M/s Jyoti Minerals, Through Its Partner Jyoti D/o Akheram
Ji, Aged 26 Yeara, R/o Quarter No.3, Sindhu Nagar, Girls
College Road, Bhilwara
----Respondents
28. D.B. Spl. Appl. Writ No. 786/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
----Respondent
29. D.B. Spl. Appl. Writ No. 787/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
Anant Bakhshi S/o Shri Sunil Bakshi, Aged About 27 Years, R/o
House No. 175, Virag Bakshi Chamber, Bakhshi Ji Ka Chowk,
Ram Ganj Bihar, Jaipur.
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----Respondent
30. D.B. Spl. Appl. Writ No. 788/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Systmatics Projects Solution Pvt. Ltd., B-14, Sangam Tower, Old
Rto Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat
S/o Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
----Respondent
31. D.B. Spl. Appl. Writ No. 789/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur
2. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur
3. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara
4. Mining Engineer, Mines And Geology Department,
Bhilwara
----Appellants
Versus
M/s. Spectru Minerals, B-14 Sangam Tower, Old Rto Road,
Gandhi Nagar, Bhilwara Through Devendra Singh Rathor S/o
Ganpat Singh Rathor, R/o Village Malola, Dist. Bhilwara
----Respondent
32. D.B. Spl. Appl. Writ No. 790/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Additional Director (Mines), Mines And Geology
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Department, Udaipur Zone, Udaipur.
3. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
4. The Mining Engineer, Mines And Geology Department,
Bhilwara.
----Appellants
Versus
M/s. Nalaji Mines And Minerals, Village Baghera, Tehsil Sahda,
District Bhilwara, Through Madanlal Sharma S/o Baluram
Sharma, R/o Nathji Ka Kheda, Tehsil Sahda, District Bhilwara.
----Respondent
33. D.B. Spl. Appl. Writ No. 791/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Bikaner.
----Appellants
Versus
Smt. Janak Kumari W/o Shri Bhawani Singh Rajawat, R/o 5Th
Indraprastha, Near Ram Krishna Aashram, Karninagar, Bikaner.
----Respondent
34. D.B. Spl. Appl. Writ No. 792/2019
1. State Of Rajasthan, Through The Chief/secretary,
Secretariat, Jaipur
2. The Principal Secretary To Government, Government Of
Rajasthan, Mines (Group-2) Department, Secretariat,
Jaipur (Raj.)
3. The Director, The Directorate Of Mines And Geology,
Khanij Bhawan, Shastri Circle, Udaipur.
4. The Additional Director, Department Of Mines And
Geology, Sector-13, Udaipur.
5. The Mining Engineer, Department Of Mines And Geology
Udaipur, District Udaipur.
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----Appellants
Versus
Anant Bakhshi S/o Sh. Sunil Bakhshi, Aged About 27 Years, R/o
House No. 175, Viraj Bakhshi Chamber, Bakshiji Ka Chowk, Ram
Ganj Bajar, Jaipur.
----Respondent
35. D.B. Spl. Appl. Writ No. 793/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan,secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Amet.
----Appellants
Versus
Dalpat Singh Chundawat S/o Shri Girdhari Singh, Aged About 59
Years, Village Kanvera Tehsil Deogarh, District Rajasamand
(Raj. )Adgaon, Udaipur.
----Respondent
36. D.B. Spl. Appl. Writ No. 794/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
M/s Saksham Clays Pvt. Ltd., 104, Rajhans Complex, Bedla
Road, Badgaon, Udaipur, Rajasthan Through Its Power Of
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Attorney Holder Hem Raj Banthia S/o Late Shri Surajmal Ji
Bathia, Aged 71 Years, R/o 103, Rajhans Complex, Bedla Road,
Badgaon, Udaipur.
----Respondent
37. D.B. Spl. Appl. Writ No. 795/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department .,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Chittorgarh.
----Appellants
Versus
M/s Kgn Minerals, Through Its Partner Santosh W/o Shri
Akheram Ji Aged About, R/o Quarter No. 3, Sindhu Nagar, Girls
College Road, Bhilwara.
----Respondent
38. D.B. Spl. Appl. Writ No. 796/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
Anant Bakhshi S/o Shri Sunil Bakshi, Aged About 27 Years, R/o
House No. 175, Virag Bakshi Chamber, Bakhshi Ji Ka Chowk,
Ram Ganj Bajar, Jaipur.
----Respondent
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39. D.B. Spl. Appl. Writ No. 797/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan, Jaipur.
2. The Director, Mines And Geological Department, Udaipur
3. Mining Engineer, Mines And Geological Department,
Bhilwara.
4. The Additional Director, Mines And Geological
Department, Udaipur.
----Appellants
Versus
Smt. Deu Bai Gujar W/o Shri Dharmchand Gujar, Aged About 37
Years, R/o Bhatewa Post, Sarewadi, Tehsil Raipur, District
Bhilwara (Raj.)
----Respondent
40. D.B. Spl. Appl. Writ No. 799/2019
1. State Of Rajasthan, Through The Principal Secretary To
Government, Mines Department, Government,
Secretariat, Jaipur.
2. The Joint Secretary (Group Ii), Mines Department,
Government Of Rajasthan,jaipur (Raj.).
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Ishwar Singh S/o Shri Magan Singh, Aged About 56 Years,
Village Jyani, Tehsil Jayal District Nagour (Raj.).
----Respondent
41. D.B. Spl. Appl. Writ No. 800/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan, Jaipur
2. The Director, Directorate Of Mines And Geology, Udaipur
3. The Additional Director (Mines), Jodhpur Zone, Jodhpur
----Appellants
Versus
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Smt. Gayatri W/o Sh. Prahlad, Resident Of Madhopura, Via
Ranoli, Tehsil And District Sikar.
----Respondent
42. D.B. Spl. Appl. Writ No. 801/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan,secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
M/s Sampann Earth Mining Company Private Limited, 103
Rajhansh Complex, Bedla Road, Badgaon, Udaipur (Raj.).
Through Its Power Of Attorney Holder Hem Raj Banthia S/o Late
Shri Surajmal Ji Banthia, Aged 71, R/o 104, Rajhansh, Bedla
Road, Badgaon, Udaipur.
----Respondent
43. D.B. Spl. Appl. Writ No. 802/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department .,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Rajsamand.
----Appellants
Versus
Bheru Singh Sisodiya S/o Rai Singh Sisodia, Aged About 31
Years, Jhad Sadri, Tehsil Nathdwara, District Rajsamand
----Respondent
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44. D.B. Spl. Appl. Writ No. 803/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Synergy Minerals, Through Dharmesh Kumwant S/o Khyalilal
Kumwant, R/o Ward No. 4, Sirdiyas, Teh. Mandal, Dist. Bhilwara.
----Respondent
45. D.B. Spl. Appl. Writ No. 804/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Jodhpur.
5. The Mining Engineer, Mines And Geology Department,
Sirohi
----Appellants
Versus
Veer Vikram Singh Tomar S/o Shri Narendra Singh Tomar, Aged
About 34 Years, R/o 5-A, Subhash Chandra Boss Colony,
Ratanada, Tehsil And District Jodhpur.
----Respondent
46. D.B. Spl. Appl. Writ No. 805/2019
1. The State Of Rajasthan, Through The Secretary,
Department Of Mines And Geology, Government Of
Rajasthan Jaipur
2. The Director, Directorate Of Mines And Geology, Udaipur.
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3. Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Shyam Sunder Lohiya W/o Poonam Chand Lohiya, Aged About
46 Years, Resident Of Purnima 6, Vyasji Ka Nohra, 1St A Road,
Sardarpura, Jodhpur (Raj.).
----Respondent
47. D.B. Spl. Appl. Writ No. 806/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
3. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
4. Mining Engineer, Mines And Geology Department,
Bhilwara.
----Appellants
Versus
M/s. Dev Narayan Mines And Minerals, Through Madan Lal
Sharma S/o Balu Ram Sharma, R/o Nath Ji Ka Kheda, Teh.
Sahda, Dist. Bhilwara.
----Respondent
48. D.B. Spl. Appl. Writ No. 807/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department, Directorate,
Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Udaipur.
----Appellants
Versus
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M/s Diya Resources Pvt. Ltd., Hera Bagh Colony, University Road,
Udaipur, Rajasthan Through Its Power Of Attorney Holder Hem
Raj Banthia S/o Late Shri Surajmal Ji Banthia, Aged 69 Years,
R/o 103, Rajhansh Complex, Bedla Road, Badgaon, Udaipur.
----Respondent
49. D.B. Spl. Appl. Writ No. 873/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. Th Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Megh Singh, S/o Shri Kushal Singh, Aged About 44 Years, 220,
Rajputon Ka Bass, Nokha Gaon, Tehsil Nokha, District Bikaner
(Rajasthan).
----Respondent
50. D.B. Spl. Appl. Writ No. 842/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department,
Directorate, Khanji Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintendeing Mining Engineer, Mines And
Geology Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
M/s. Synergy Minerals, Through Dharmesh Kumawant, S/o
Khyalilal Kumawant, R/o Ward No.4, Sirdiyas, Teh. Mandal,
Dist. Bhilwara.
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----Respondent
51. D.B. Spl. Appl. Writ No. 843/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Systmatics Projects Solu. P. Ltd., B-14, Sangam Tower, Old Rto
Road, Gandhi Nagar, Bhilwara Through Manvendra Kumwat S/o
Gokul Ji Kumwat, R/o Village Karoi, Dist. Bhilwara.
----Respondent
52. D.B. Spl. Appl. Writ No. 845/2019
1. State Of Rajasthan, Through The Secretary, Mines
Department, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Joint Secretary (Mines), Mines Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Tejpal Singh S/o Shri Keshari Singh, Aged About 51 Years,
Village And Post Bilond, Tehsil Kama, District Bharatpur
(Rajasthan).
----Respondent
53. D.B. Spl. Appl. Writ No. 871/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
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2. The Additional Director Of Mines And Geology
Department, Rajasthan, Udaipur.
3. The Mining Engineer, Mines And Geology Department,
Amet, Rajsamand.
----Appellants
Versus
M/s. Shubham Mines And Minerals, A Registered Partnership
Firm Through Its Partner Vinod Soni S/o Roshan Lal Soni, Aged
About 39 Years, R/o Sadar Bazar, Kankroli, Dist. Rajsamand.
----Respondent
54. D.B. Spl. Appl. Writ No. 916/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director Of Mines And Geology Department,
Rajasthan, Udaipur.
3. The Assistant Mining Engineer, Mines And Geology
Department, Nimbahera, Chittorgarh.
----Appellants
Versus
M/s Lakecity Minerals, A Registered Partnership Firm Through
Its Partner Smt. Monika Dheeng W/o Sh. Ashish Dheeng Aged
About 33 Years, R/o 7-8, New Ahinsa Puri, Udaipur.
----Respondent
55. D.B. Spl. Appl. Writ No. 918/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan, Jaipur.
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. Additional Director (Mines), Mines And Geology
Department, Udaipur.
4. The Assistant Mining Engineer, Nimbhearaha.
----Appellants
Versus
M/s Jaishree Minierals, 59, Krishi Nagar Sati Chitorgarh District
Chittorgarh. Through Its Partner Kamlesh Aagal S/o Shri Ratan
Lalji Aagal, R/o Sava Tehsil And District Chittorgarh.
----Respondent
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56. D.B. Spl. Appl. Writ No. 929/2019
1. State Of Rajasthan, Through The Principal Secretary To
The Government Of Rajasthan, Mines Department,
Jaipur
2. The Director, Mines And Geological Department, Udaipur
3. The Superintendent Mining Engineer, Bikaner.
4. The Mining Engineer, Mines And Geological Department,
Bikaner.
----Appellants
Versus
Panna Ram Bhichar S/o Shri Khanga Ram Bhichar, Aged About
42 Years, Resident Of 460, Mithro Ki Dhani, Melana, Tehsil
Bhopalgarh, District Jodhpur.
----Respondent
57. D.B. Spl. Appl. Writ No. 931/2019
1. The State Of Rajasthan, Through The Secretary,
Department Of Mines And Geology, Government Of
Rajasthan Jaipur
2. The Director, Directorate Of Mines And Geology, Udaipur.
3. The Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Lalita Sharma W/o Shri Sumnesh Nagar, Aged About 48 Years,
Resident Of 16, Light Industrial Area, Shastri Nagar, Jodhpur
----Respondent
58. D.B. Spl. Appl. Writ No. 969/2019
1. State Of Rajasthan, Through Secretary, Mines
Department, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
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Versus
Satyanarayan Gaur S/o Shri Radhe Shyam, Aged About 57
Years, R/o Dhoru, Tehsil Bhopalgarh, District Jodhpur
(Rajasthan)
----Respondent
59. D.B. Spl. Appl. Writ No. 862/2019
1. State Of Rajasthan, Throuth The Principal Secretary To
The Government, Mines Department, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Jodhpur.
5. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Vishnu Prakash Poddar S/o Poonam Chand Poddar, Aged About
65 Years, 60/97, Rajat Path, Behind Bank Of Baroda,
Mansarovar, Jaipur (Rajasthan).
----Respondent
60. D.B. Spl. Appl. Writ No. 947/2019
1. State Of Rajasthan, Through The Secretary, Mines
Department, Government Of Rajasthan, Secretariat,
Jaipur.
2. The Joint Secretary (Mines), Mines Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Tejpal Singh S/o Shri Keshari Singh, Aged About 51 Years, R/o
Village And Post Bilond Tehsil Kama District Bharatpur
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(Rajasthan)
----Respondent
61. D.B. Spl. Appl. Writ No. 948/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Ghatarani Mining Works, Dhangi Moholla, Shahpura, District
Bhilwara Through Chandmal Sunar S/o Shri Devilal Sunar, R/o
Paroli, Tehsil Kotdi, District Bhilwara.
----Respondent
62. D.B. Spl. Appl. Writ No. 949/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
S.k. Minerals, Through Naveen Kumar Ojha S/o Om Prakash,
R/o 10, Vardhman Colony, Bhilwara.
----Respondent
63. D.B. Spl. Appl. Writ No. 958/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
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2. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Vimla Kumawat W/o Shri Manvendra Kumawat, R/o 2-P-3, R.c.
Vyas Colony, Bhilwara.
----Respondent
64. D.B. Spl. Appl. Writ No. 959/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Bhilwara Circle, Bhilwara.
3. The Additional Director (Mines), Mines And Geology
Department, Udaipur Zone, Udaipur.
4. The Superintending Mining Engineer, Mines And Geology
Department, Bhilwara Circle, Bhilwara.
----Appellants
Versus
Dhrmesh Kumawat S/o Khyalilal Kumawat, R/o 2-P-3 R.c. Vyas
Colony, Bhilwara.
----Respondent
65. D.B. Spl. Appl. Writ No. 960/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
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Versus
Smt. Jaya Morani W/o Shri Tejumal Morani, Aged About 47
Years, R/o 89-A Guru Jameshbheshwar Nagar-B, Gandhi Path,
Vaishali Nagar, Jaipur.
----Respondent
66. D.B. Spl. Appl. Writ No. 961/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Ishwar Singh Rathore S/o Shri Magan Singh Rathore, Village
Jayani, Post Kathodi, Tehsil Jayal, District Nagaur.
----Respondent
67. D.B. Spl. Appl. Writ No. 962/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur (Raj.).
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Additional Director (Mines), Mines And Geology
Department, Jodhpur.
5. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Kanishka Khedia S/o Sh. Mangal Singh Khedia, Aged About 34
Years, R/o 7-K-15/05, R.c. Vyas Colony, Bhilwara, Raj.
----Respondent
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68. D.B. Spl. Appl. Writ No. 964/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
M/s. Mahadev Minerals And Chemicals Udhyog, Through Its
Proprietor Shri Bharu Ram Choudhary S/o Shri Manaram
Choudhary Aged 58 Years, R/o 87 K, Ward No. 28, Mahaveer
Nagar, Barmer, Rajasthan.
----Respondent
69. D.B. Spl. Appl. Writ No. 965/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur
3. The Additional Director (Mines), Mines And Geology
Department, Jaipur Zone, Jaipur
4. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
5. The Mining Engineer, Mines And Geology Department,
Sojat City, District Pali.
----Appellants
Versus
M/s. Jasol Mines And Minerals, Through Its Power Of Attorney
Holder Shri Digvijay Singh S/o Shri Ummed Singh Khoja Aged
40 Years R/o Hariyadhana Tehsil Bilara, District Jodhpur.
----Respondent
70. D.B. Spl. Appl. Writ No. 966/2019
1. State Of Rajasthan, Through The Secretary, Department
Of Mines And Geology, Government Of Rajasthan, Jaipur.
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2. The Director, Directorate Of Mines And Geology, Udaipur.
3. The Additional Director (Mines), Jodhpur Zone, Jodhpur.
----Appellants
Versus
Megh Singh S/o Shri Kushal Singh, Aged About 46 Years,
Resident Of Rajputo Ka Bas, Nokha Gaon, District Bikaner.
----Respondent
71. D.B. Spl. Appl. Writ No. 967/2019
1. State Of Rajasthan, Through The Principal Secretary, To
The Government Of Rajasthan, Mines Department,
Jaipur.
2. The Director Of Mines And Geology Department,
Rajasthan, Udaipur.
3. The Assistant Mining Engineer, Mines And Geology
Department, Nimbahera District Chittorgarh.
----Appellants
Versus
R.k. Marble Private Ltd., A Company Incorporated Under The
Indian Companies Act, Makrana Road, Madanganj-Kishangarh
District Ajmer Through Power Of Attorney Holder Satyendra
Dave S/o Shri Deendayal Dave Aged About 45 Years, Resident
Of Shambhupura District Chittorgarh.
----Respondent
72. D.B. Spl. Appl. Writ No. 968/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Director Of Mines And Geology Department,
Rajasthan, Udaipur.
3. The Mining Engineer, Mines And Geology Department,
Rajsamand Division I, Rajsamand.
----Appellants
Versus
Smt. Krishna Soni W/o Shri Harish Soni, Aged About 54 Years,
Kiro Ki Da, Sarafa Bazar, Kankroli, Dist. Rajsamand.
----Respondent
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73. D.B. Spl. Appl. Writ No. 970/2019
1. State Of Rajasthan, Through The Principal Secretary,
Mines Department, Government Of Rajasthan,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mine Department
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Bhagwan Singh S/o Shri Deep Singh Rajput, 11, Gorera, Tehsil
And District Jaisalmer (Rajasthan).
----Respondent
74. D.B. Spl. Appl. Writ No. 374/2019
1. State Of Rajasthan, Through Principal Secretary, Mines
Department Government Of Rajasthan, Secretariat,
Jaipur.
2. The Joint Secretary (Mines), Mines Department,
Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Chetan Ram Choudhary S/o Shri Sukharam, Aged About 29
Years, Thoriyon Ki Dhani, Pal Road, Jodhpur.
----Respondent
75. D.B. Spl. Appl. Writ No. 883/2019
1. State Of Rajasthan, Through Principal Secretary, To The
Government Of Rajasthan, Mines Department,
Secretariat, Jaipur.
2. The Joint Secretary (Mines), Mines Department,
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Government Of Rajasthan, Secretariat, Jaipur.
3. The Director, Mines And Geology Department,
Directorate, Khanij Bhawan, Udaipur.
4. The Mining Engineer, Mines And Geology Department,
Jaisalmer.
----Appellants
Versus
Pawan Pareek S/o Shri Sonaram Pareek, Aged About 47 Years,
R/o B-9, Shastri Nagar, Jodhpur.
----Respondent
For Appellant(s) : Mr. Sandeep Shah, AAG
with Ms. Akshiti Singhvi
For Respondent(s) : Mr. B.M. Bohra, Mr. Vishal Sharma,
Mr. DLR Vyas, Mr. Amit Vyas,
Mr. Arvind Shrimali, Mr. D.D. Thanvi,
Mr. Om Prakash Kumawat and
Mr. Vikas Brijania
HON'BLE THE CHIEF JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DINESH MEHTA
Judgment 09/08/2019
1. In all these cases, the State's grievance is that the order of the Single Judge, whereby its order cancelling the letter of intent and in few of the cases prospective licence (PL) without notice was set aside, is erroneous.
2. The State argued that the Single Judge's order, cannot be sustained. The Single Judge relied upon the judgment in M/s Karni Mines & Minerals Vs. State of Rajasthan & Ors. (SB Civil Writ Petition No.8179/2016), decided on 30.08.2017 - which was affirmed subsequently in State of Rajasthan Vs. M/s. Karni Mines (Downloaded on 30/08/2019 at 01:52:00 AM) (33 of 34) [SAW-645/2019] & Minerals (DB Special Appeal (W) No.652/2018), decided on 03.05.2018. A similar view was expressed by the Division Bench in State of Rajasthan Vs. M/s Krishna Marble & Anr. (DB Special Appeal (W) No.638/2018), decided on 05.05.2018.
3. The State submits that the decision in M/s. Karni Mines & Minerals (supra) is the subject matter in Special Leave Petition (Civil) Diary No.33307/2018. By order dated 01.10.2018, the Supreme Court issued notices and during pendency of the proceedings, stayed operation of the judgment in M/s. Karni Mines & Minerals (supra). Apparently, other Special Leave Petitions challenging the decision in M/s. Krishna Marble (supra) and connected matters, which followed those decisions have also been challenged before the Supreme Court.
4. This Court following the decision in M/s. Karni Mines & Minerals (supra) and M/s. Krishna Marble (supra) both of the Division Bench, is of the opinion that a different view need not be taken; the State appeals are, therefore, rejected.
5. At the same time, however, this Court is of the opinion that parties in all the proceedings and appeals shall be bound by the final decision of the Supreme Court. Since there is a stay of the judgment of this Court, wherever contempt proceedings have been initiated, the respondents shall not proceed with them; in case the contempt proceedings are not initiated, the respondents shall not take out such proceedings and shall await final out-come of the matter pending before the Supreme Court. (Downloaded on 30/08/2019 at 01:52:00 AM)
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6. The appeals are dismissed but subject to the above observations, and directions.
(DINESH MEHTA),J (S. RAVINDRA BHAT),CJ ArunV/- S.No.3-50, 52-60, 61-76, 152 and 153 (Downloaded on 30/08/2019 at 01:52:00 AM) Powered by TCPDF (www.tcpdf.org)