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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(viii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(viii)Letter of Appointment. - Every person to be appointed under the terms and conditions of these Rules as an employee of the Corporation, will receive a letter of appointment in the form as may be prescribed by the Corporation stating his monthly pay and other emoluments, if any.